High Courts21 Apr 1993
Gursharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 572
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,586 of 4,611
High Courts21 Apr 1993
Harvinder Singh Vs Puran Singh, Assistant Sub Inspector, Police Station, Sadar Malout, Distt.Faridkot
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 773 : (1993) 2 RCR(Criminal) 546
High Courts21 Apr 1993
Ramesh Kumar Vs Raj Kumar @ Raju and others
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 507
High Courts21 Apr 1993
Chand Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 240
High Courts21 Apr 1993
Satbir Vs Om Pati
Punjab And Haryana At Chandigarh · (1993) 2 DMC 62 : (1993) 2 RCR(Criminal) 561
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Apr 1993Allowed
Indsen Farm Machinery Traders Vs Kirloskar Phaumatic Co. Ltd.
Punjab And Haryana At Chandigarh · (1993) 105 PLR 652
Civil Procedure Code, 1908 (CPC) — Section 115, 20Contract Act, 1872 — Section 28
High Courts21 Apr 1993Allowed
Sat Pal Vs Harish Sachdeva Tailor Master and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 306 : (1993) 104 PLR 206 : (1993) 3 RCR(Criminal) 152 : (1993) 2 RCR(Criminal) 366
High Courts21 Apr 1993Allowed
Balkar Singh Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · (1993) 104 PLR 389
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8(1) , 8(2)
High Courts20 Apr 1993
Babu Ram Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (1993) 105 PLR 675
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts20 Apr 1993
Nirlape Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 800 : (1993) 2 RCR(Criminal) 531
High Courts20 Apr 1993
Sukhdev Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 04 P&H CK 0037
High Courts20 Apr 1993
Jarnail Kaur and Others Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 70
Motor Vehicles Act, 1988 — Section 110A
High Courts20 Apr 1993Allowed
Krishan Singh Vs Prem Singh and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 394
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Apr 1993Allowed
State of Punjab Vs The Chola Sahib Bus Service (Regd.)
Punjab And Haryana At Chandigarh · (1994) 106 PLR 645
Motor Vehicles Act, 1988 — Section 103(3)
High Courts19 Apr 1993Allowed
Swaran Kaur and Others Vs Maghar Singh and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 437 : (1994) ACJ 45 : (1993) 104 PLR 297
Motor Vehicles Act, 1939 — Section 110A
High Courts19 Apr 1993
Balram Vs G.M. Rajasthan State R.T.C.
Punjab And Haryana At Chandigarh · (1993) 2 ACC 354
High Courts16 Apr 1993Allowed
Satish Kanta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 944
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Apr 1993
Chuhar Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 LJR 580 : (1993) PLJ 394 : (1994) 1 RRR 51
High Courts08 Apr 1993Dismissed
Mohinder Singh Vs Union Bank of India and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 249
Civil Procedure Code, 1908 (CPC) — Section 115, 34
High Courts08 Apr 1993
Aggarwal Rice and General Mills Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (1993) 204 ITR 480
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 220(6)