High Courts30 Apr 1993Allowed
Lal and Another Vs Bagh Masih and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 192
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,584 of 4,611
High Courts29 Apr 1993
Jaimal Singh and Another Vs State of Rajasthan and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 398
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Apr 1993Allowed
Jaimal Singh and Another Vs The State of Rajasthan and Others
Punjab And Haryana At Chandigarh · (1994) ACJ 447 : (1993) 104 PLR 353
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Apr 1993Dismissed
Bhag Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 ALT(Cri) 897 : (1994) CriLJ 184 : (1993) 2 RCR(Criminal) 509 : (1993) 2 RCR(Criminal) 636
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts29 Apr 1993
Commissioner of Income Tax Vs Rajwant Singh and Co.
Punjab And Haryana At Chandigarh · (1993) 114 CTR 25 : (1994) 209 ITR 539
Income Tax Act, 1961 — Section 256
High Courts29 Apr 1993
Harkishan Lal Chopra Vs Hans Raj
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 509 : (1993) 2 RCR(Criminal) 440
High Courts29 Apr 1993
Gurtej Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 516
High Courts29 Apr 1993Dismissed
Haryana State Electricity Board Vs Randhir Singh, Asst. Line-Man and Another
Punjab And Haryana At Chandigarh · (1994) 1 LLJ 1120 : (1993) 104 PLR 385
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts29 Apr 1993
Amrit Kaur Vs Resham Singh
Punjab And Haryana At Chandigarh · (1993) 2 LJR 568 : (1993) PLJ 409 : (1993) 2 RRR 607
High Courts28 Apr 1993
Satya Narain Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 376
Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 1993Dismissed
Santokh Singh Vs Geetanjali Woollen Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1993) CriLJ 3744 : (1993) 2 RCR(Criminal) 510
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts28 Apr 1993
Satya Bir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 520
High Courts28 Apr 1993
Nachhattar Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 306 : (1993) 2 ILR (P&H) 158 : (1993) 104 PLR 147
Constitution of India, 1950 — Article 226, 227, 329Punjab Gram Panchayat Act, 1952 — Section 13
High Courts28 Apr 1993
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 LJR 602 : (1993) PLJ 426 : (1993) 2 RRR 682
High Courts28 Apr 1993
Jaimal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 681
High Courts27 Apr 1993Allowed
Mehan Singh and Another Vs Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 511 : (1993) 104 PLR 363
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115Punjab Courts Act, 1918 — Section 44
High Courts27 Apr 1993Allowed
Iqbal Singh and Others Vs Surender and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 674
High Courts27 Apr 1993
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 104
High Courts27 Apr 1993
Ram Sarup and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 61 : (1993) 3 RCR(Criminal) 114
High Courts27 Apr 1993Dismissed
Harbans Singh and Another Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 399
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115