High Courts04 May 1993
Gurcharan Singh Vs Sadhu Ram
Punjab And Haryana At Chandigarh · (1995) 1 CCC 194 : (1993) 2 CurLJ 193 : (1993) 2 LJR 4 : (1994) PLJ 462 : (1993) 2 RRR 632
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,583 of 4,611
High Courts04 May 1993
Jagatjit Industries, Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 504 : (1993) 3 RRR 480
High Courts04 May 1993Allowed
Karnail Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1994) 1 DMC 585
Hindu Marriage Act, 1955 — Section 13
High Courts03 May 1993
Rajbir Kaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 224
Constitution of India, 1950 — Article 226, 227Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32D
High Courts03 May 1993Dismissed
P.P. Sharma, Ex. Capt. Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 329
Constitution of India, 1950 — Article 226, 227State Bank of India Act, 1955 — Section 49, 50
High Courts03 May 1993
M/s. Urban Improvement Company (P) Ltd. and another Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 53 : (1993) 104 PLR 317
Companies Act, 1956 — Section 408(1)Haryana Development and Regulation of Urban Areas Act, 1975 — Section 23, 9(2)
High Courts03 May 1993
Ralla Gir Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 CurLJ 279 : (1993) 2 LJR 298 : (1993) PLJ 482 : (1993) 2 RRR 642
High Courts03 May 1993
Dev Dutt Vs Gram Panchayat Ramila
Punjab And Haryana At Chandigarh · (1993) PLJ 437 : (1993) 3 RRR 54
High Courts03 May 1993
Lomash Rishi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 502 : (1993) 3 RCR(Criminal) 365
High Courts03 May 1993
Commissioner of Wealth-tax Vs Shri Jagdev Inder Singh
Punjab And Haryana At Chandigarh · (1993) 114 CTR 296 : (1994) 209 ITR 169
Wealth Tax Act, 1957 — Section 5(1)
High Courts03 May 1993Dismissed
Bhag Singh Vs Ram Niwas Singla (Addl. Distt and Sessions Judge)
Punjab And Haryana At Chandigarh · (1993) 105 PLR 400
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Transfer of Property Act, 1882 — Section 107
High Courts03 May 1993
Sushil Kumar and Others Vs Joga Singh and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 550 : (1994) ACJ 661 : (1994) 108 PLR 490
Motor Vehicles Act, 1939 — Section 110A
High Courts03 May 1993
Babu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) CriLJ 3788 : (1993) 3 RCR(Criminal) 513
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 100, 148, 149, 302, 323
High Courts03 May 1993
Hukam Singh and Others Vs Bimla Rani and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 421
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Apr 1993
Som Nath and Another Vs Shri Mohan Lal and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 368
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Apr 1993
Niranjan Singh Vs State of Punjab and ors
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 164
High Courts30 Apr 1993
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) PLJ 372 : (1993) 2 RRR 629
High Courts30 Apr 1993
Harish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 600
High Courts30 Apr 1993
Rameshwar Dass Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 250
High Courts30 Apr 1993
Parkash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 517 : (1993) 3 RCR(Criminal) 160