High Courts08 Apr 1993
D.H.Desai Vs State of Punjab through, Insecticides Inspector, Amritsar
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 755 : (1993) 2 RCR(Criminal) 533
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,587 of 4,611
High Courts07 Apr 1993
State of Punjab Vs S.Pritam Singh
Punjab And Haryana At Chandigarh · (1993) 04 P&H CK 0042
High Courts07 Apr 1993
Chhoti Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 04 P&H CK 0041
High Courts07 Apr 1993Allowed
Major Tarif Singh Ahlawat (Retd), Advocate Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 2 ACC 233 : (1994) ACJ 81 : (1993) 104 PLR 291
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Apr 1993Dismissed
Pepsu Road Transport Corporation Vs New Samundri Transport Company (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 342
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 100, 100(3), 99
High Courts07 Apr 1993Dismissed
Parkash Kaur Vs Dalbir Singh
Punjab And Haryana At Chandigarh · (1993) 2 DMC 349
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401Penal Code, 1860 (IPC) — Section 109, 494
High Courts07 Apr 1993Allowed
Parveen Kumar Anand Vs State Bank of India
Punjab And Haryana At Chandigarh · (1993) 104 PLR 93
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts07 Apr 1993Allowed
Satya Pal Sikka Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 494
Prevention of Corruption Act, 1988 — Section 13(1)
High Courts06 Apr 1993Allowed
Harbhagwant Singh Dhillon Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 476 : (1995) ACJ 1278
High Courts06 Apr 1993
Smt. Burmi and Another Vs Tej Bhan and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 100 : (1995) ACJ 945 : (1994) 106 PLR 677
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts06 Apr 1993
Kamla Devi and Others Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 566 : (1994) ACJ 490
Motor Vehicles Act, 1988 — Section 110B
High Courts06 Apr 1993
Umesh Kumar and Others Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 234 : (1994) ACJ 466
High Courts06 Apr 1993
Har Sarup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 732
High Courts06 Apr 1993
Gyani Ram and ors. Vs Munni Devi
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 734 : (1993) 2 RCR(Criminal) 574
High Courts06 Apr 1993
Miss Seema Sharma Vs Punjabi University and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 311 : (1993) 3 RCR(Civil) 338
Constitution of India, 1950 — Article 14, 226
High Courts06 Apr 1993
Uggar Sein Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 371
High Courts06 Apr 1993Dismissed
Amarjit Pal Singh Vs Pankaj Puri
Punjab And Haryana At Chandigarh · (1994) 1 DMC 414 : (1993) 2 RCR(Criminal) 620
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Apr 1993Dismissed
Pepsu Road Transport Corporation and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 243
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 2(28A)Motor Vehicles Act, 1988 — Section 2(38)
High Courts06 Apr 1993Dismissed
Jasbir Singh Vs Hardeep Kaur
Punjab And Haryana At Chandigarh · (1993) 2 DMC 70 : (1993) 3 RCR(Criminal) 192
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Apr 1993Dismissed
Sampuran Singh Vs Baljinder Kaur
Punjab And Haryana At Chandigarh · (1993) CivCC 584 : (1993) 2 DMC 58
Criminal Procedure Code, 1973 (CrPC) — Section 125