High Courts22 Jul 1993
Ashok Kumar alias Ashoki Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 452 : (1994) 1 RCR(Criminal) 121
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,573 of 4,611
High Courts22 Jul 1993
Gurpal Singh Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 773 : (1993) ISJ 639 : (1994) 1 RCR(Criminal) 213
High Courts22 Jul 1993Dismissed
New India Assurance Co. Ltd. Vs Gurbachan Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 614 : (1994) ACJ 592 : (1993) 105 PLR 235
Motor Vehicles Act, 1939 — Section 96(2)
High Courts21 Jul 1993
Sat Dev Sethi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 579
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts21 Jul 1993
Budh Singh Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 664
Land Acquisition Act, 1894 — Section 18, 23
High Courts21 Jul 1993Allowed
Gurlal Singh Cheema Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 615
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90, 115, 60(1)
High Courts20 Jul 1993
Joginder Singh Toor and another Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 35 : (1994) 106 PLR 121
Constitution of India, 1950 — Article 100, 105, 99Judges (Inquiry) Act, 1968 — Section 3(2)
High Courts20 Jul 1993
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 580 : (1993) 3 RCR(Criminal) 293
High Courts20 Jul 1993
State Bank of Patiala at Yamunanagar Vs Zulquadar Singh and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 486
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5), 15(6)
High Courts19 Jul 1993Dismissed
Assa Ram Vs Kewal Krishan and Another
Punjab And Haryana At Chandigarh · (1993) 07 P&H CK 0133
East Punjab Urban Rent Restriction Act, 1949 — Section 18A
High Courts19 Jul 1993Allowed
Harminder Singh Vs Nachattar Singh (Died) and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28, 115
High Courts19 Jul 1993Dismissed
V.K. Verma Vs Hindustan Machine Tools Ltd. and Another
Punjab And Haryana At Chandigarh · (1994) 1 LLJ 621 : (1993) 104 PLR 762
Industrial Disputes Act, 1947 — Section 33(2), 33(5)
High Courts19 Jul 1993
Darshan Kaur Vs Shashi Bala
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 767 : (1993) 3 RCR(Criminal) 556
High Courts19 Jul 1993
Gurnaib Singh Vs Smt. Dalip Kaur and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 38
Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 6, 7
High Courts19 Jul 1993Allowed
Dharam Pal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 1 LLJ 1064
Industrial Disputes Act, 1947 — Section 10(1)
High Courts19 Jul 1993Allowed
Kasturi Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 753
Arbitration Act, 1940 — Section 11, 12, 20, 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Jul 1993Dismissed
Mohinder Kaur Vs Mahain Singh and Others
Punjab And Haryana At Chandigarh · (1993) 07 P&H CK 0132
High Courts16 Jul 1993Allowed
Surinder Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 626
Constitution of India, 1950 — Article 226, 227Punjab Land Revenue Act, 1887 — Section 79
High Courts16 Jul 1993
Rikhi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 567 : (1993) 3 RCR(Criminal) 447
High Courts16 Jul 1993
Gram Panchayat Garh Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 529
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12