High Courts29 Jul 1993
Champa Devi and Others Vs Ram Sarup and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 330 : (1994) ACJ 635 : (1994) 79 CompCas 531 : (1994) 106 PLR 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,571 of 4,611
High Courts29 Jul 1993
Kavita Mittal and anr. Vs Drugs Inspector and anr.
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 729 : (1993) 3 RCR(Criminal) 497
High Courts29 Jul 1993Dismissed
The Chief Manager, Personnel Department Central Bank of India Vs Dhan Bahadur Thapa and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 245
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2A
High Courts29 Jul 1993Allowed
Bal Kishan Vs Sat Parkash Sood
Punjab And Haryana At Chandigarh · (1994) 106 PLR 71 : (1994) 1 RCR(Rent) 246
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts29 Jul 1993
Parkash Chand Vs Nanhu Mal
Punjab And Haryana At Chandigarh · (1993) 104 PLR 735 : (1993) 2 RCR(Rent) 595
Civil Procedure Code, 1908 (CPC) — Section 11Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 14
High Courts29 Jul 1993
Savitri Devi and Others Vs Naik Dewan Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 48
Motor Vehicles Act, 1988 — Section 110A
High Courts29 Jul 1993
Shubh Ram and Others Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 666
High Courts29 Jul 1993Dismissed
Ascharaj Lal Vs Dwarka Dass
Punjab And Haryana At Chandigarh · (1993) 07 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Jul 1993
Nazir Singh Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (1993) 104 PLR 701
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts28 Jul 1993
Mohan Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1993) 115 CTR 170 : (1993) 204 ITR 571 : (1994) 73 TAXMAN 88
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 226(3)
High Courts28 Jul 1993
Commissioner of Income Tax Vs Ved Parkash and Sons (HUF)
Punjab And Haryana At Chandigarh · (1993) 115 CTR 63 : (1994) 207 ITR 148 : (1993) 105 PLR 569
Income Tax Act, 1961 — Section 2(42A), 45
High Courts28 Jul 1993
Prem Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 459 : (1993) 3 RCR(Criminal) 506
High Courts28 Jul 1993
Lajja Singh Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 511
High Courts28 Jul 1993Allowed
Rose Construction Co. Vs Haryana State
Punjab And Haryana At Chandigarh · (1993) 105 PLR 243
Arbitration Act, 1940 — Section 33Constitution of India, 1950 — Article 299(1)
High Courts28 Jul 1993
Avtar Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 456
Civil Procedure Code, 1908 (CPC) — Section 21, 80Limitation Act, 1963 — Section 15(2)
High Courts28 Jul 1993Allowed
Shri Kashmiri Lal Vs The State Bank of India and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 85
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 115, 51
High Courts28 Jul 1993
Keshva Nand Vs Smt. Krishna Rani and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 677
Civil Procedure Code, 1908 (CPC) — Section 115, 33
High Courts27 Jul 1993Allowed
Gian Chand Mahajan Vs Rehri Market Union and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 178
Constitution of India, 1950 — Article 226, 227
High Courts27 Jul 1993Dismissed
Kohinoor Hosiery Mills and Another Vs New Bank of India and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 617
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1), 115Limitation Act, 1963 — Article 113, 3(2)
High Courts27 Jul 1993
Nant Singh Vs Joint Director Panchayat
Punjab And Haryana At Chandigarh · (1993) 105 PLR 729
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11