High Courts27 Jul 1993Allowed
Hari Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 68 FLR 1099 : (1994) 1 LLJ 825 : (1993) 104 PLR 509
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,572 of 4,611
High Courts27 Jul 1993
Smt. Prem Kumari and another Vs U.T. Administration, Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 188
Constitution of India, 1950 — Article 14
High Courts27 Jul 1993
Karnail Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 743 : (1993) 3 RCR(Criminal) 534
High Courts27 Jul 1993
Gulab Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 2 DMC 596
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts27 Jul 1993Allowed
Dharampal Mehran Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 483 : (1994) ACJ 431 : (1994) 106 PLR 83
Motor Vehicles Act, 1939 — Section 110A
High Courts27 Jul 1993
Deepka Industries and Another Vs Sukha Nand and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 475
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115Limitation (Amendment) Act, 1903 — Article 123
High Courts26 Jul 1993
Rajinder Singh Vs Bhajan Singh
Punjab And Haryana At Chandigarh · (1993) 104 PLR 697
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18(A)
High Courts26 Jul 1993Dismissed
Om Parkash Vs Lachhman Dass and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 630
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts26 Jul 1993Allowed
Ganda Singh Vs Rampal Singh
Punjab And Haryana At Chandigarh · (1993) 104 PLR 629
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts26 Jul 1993
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 560 : (1993) 3 RCR(Criminal) 398
High Courts26 Jul 1993Allowed
Paramjit Kaur Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (1994) 1 DMC 504
Hindu Marriage Act, 1955 — Section 13, 13(1), 24
High Courts26 Jul 1993
Keerti Karan Dharni Vs Madhu Meeta Dharni
Punjab And Haryana At Chandigarh · (1993) 2 DMC 603
Civil Procedure Code, 1988 — Order 6 Rule 17, 151Hindu Marriage Act, 1955 — Section 13 , 13B
High Courts23 Jul 1993Allowed
Union Bank of India (UOI) Vs Firm Gupta Glass Co. and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 315
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115, 34
High Courts23 Jul 1993
Shalini Mehta alias Shalu Vs J.L.Mehta
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 747 : (1993) 2 CurLJ 543 : (1993) 3 RCR(Criminal) 589
High Courts23 Jul 1993
Gurmail Singh Vs Ujjagar Singh
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 362
High Courts23 Jul 1993Allowed
Amrik Singh Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (1994) 2 LLJ 196
Central Civil Services (Pension) Rules, 1972 — Rule 8, 9Punjab and Haryana High Court Establishment (Appointment and Conditions of Services) Rules, 1973 — Rule 33, 35Punjab Civil Services Rules — Rule 2.2
High Courts23 Jul 1993Allowed
Gopal Krishan Gupta and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 560
Land Acquisition Act, 1894 — Section 5A
High Courts23 Jul 1993Allowed
The State of Punjab and Others Vs Daya Singh
Punjab And Haryana At Chandigarh · (1994) 107 PLR 72
Civil Procedure Code, 1908 (CPC) — Section 115, 34
High Courts22 Jul 1993
Jassa Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) CriLJ 916
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts22 Jul 1993Allowed
Pardeep Kumar and Others Vs Mahabir and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 767
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Land Revenue Act, 1887 — Section 117