High Courts15 Jul 1994Allowed

Rekha Vs Som Kumar

Punjab And Haryana At Chandigarh · (1995) 1 DMC 37 : (1994) 108 PLR 507

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts13 Jul 1994Dismissed

Grover Iron Store Vs Piara Lal

Punjab And Haryana At Chandigarh · (1994) 108 PLR 365 : (1994) 2 RCR(Rent) 593

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4