High Courts04 Aug 1994
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 377
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,502 of 4,611
High Courts03 Aug 1994Dismissed
Hans Raj Mahajan and Sons (P) Ltd. Vs The Collector, Land Acquisition, Industries Deptt.
Punjab And Haryana At Chandigarh · (1995) 110 PLR 250
Land Acquisition Act, 1894 — Section 23
High Courts03 Aug 1994Allowed
Kartar Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 97
Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 1994
Om Parkash Manchanda Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 154 : (1994) 3 RCR(Criminal) 362
High Courts02 Aug 1994Dismissed
Satrangi Lal alias Krishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 969
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 411, 420, 468, 471
High Courts29 Jul 1994Allowed
Hukam Singh Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 188 : (1995) 109 PLR 79
Electricity Act, 1910 — Section 24(1)Haryana Government Electrical Undertakings (Dues Recovery) Act, 1970 — Section 4
High Courts29 Jul 1994Allowed
Kamlesh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 1 DMC 115
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B, 9Penal Code, 1860 (IPC) — Section 34, 498A
High Courts28 Jul 1994
Yashpal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 451
High Courts27 Jul 1994Dismissed
Haryana Housing Board Vs The Haryana Housing Board's Employees' Union and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 371
Haryana Housing Board Act, 1971 — Section 3(3)Payment of Bonus Act, 1965 — Section 32(IV)
High Courts27 Jul 1994Dismissed
The New India Assurance and Co. Ltd. Vs Smt. Bhagwanti and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 881 : (1994) 108 PLR 378
Motor Vehicles Act, 1939 — Section 110AA
High Courts27 Jul 1994
New India Assurance and Co. Ltd. Vs Bhagwanti and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 577
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Jul 1994Dismissed
The Oriental Insurance Company Ltd. Vs Kastura and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 553
Motor Vehicles Act, 1939 — Section 103A
High Courts26 Jul 1994
Anoop Singh Vs The Secretary to Government of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 48 ECC 18 : (1994) 3 RCR(Criminal) 374
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 104
High Courts26 Jul 1994Allowed
Mahender Pal and Others Vs Yogeshwar Parshad
Punjab And Haryana At Chandigarh · (1994) 108 PLR 382 : (1995) 1 RCR(Rent) 612
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13 , 15(6)
High Courts26 Jul 1994
Ravinder Chauhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 486
High Courts26 Jul 1994
Amar Vivek Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 612
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 1994Dismissed
Avtar Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 758 : (1994) 108 PLR 568
Motor Vehicles Act, 1939 — Section 103A
High Courts25 Jul 1994
Sham Sunder Dhingra Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 318
High Courts25 Jul 1994Allowed
Amarjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 670
Constitution of India, 1950 — Article 226, 227
High Courts22 Jul 1994
Tara Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · AIR 1995 P&H 171 : (1995) 1 ILR (P&H) 447
Constitution of India, 1950 — Article 226, 227Punjab Election Rules, 1952 — Rule 29(2A), 37, 37A, 39, 39(2)Punjab Municipal Act, 1911 — Section 240