High Courts22 Jul 1994
Gurchant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 568
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,503 of 4,611
High Courts21 Jul 1994Allowed
Kumari Purnima Vindal and Others Vs Chater Mal and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 884 : (1994) 108 PLR 380
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Jul 1994
Ram Murti Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 07 P&H CK 0081
High Courts21 Jul 1994Allowed
Sh. Subhash Chander Vs Sh. Surinder Singh
Punjab And Haryana At Chandigarh · (1994) 108 PLR 351 : (1994) 2 RCR(Rent) 465
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts21 Jul 1994
Shishpal Singh Vs Superintendent, District Jail, Jind
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 516
High Courts21 Jul 1994
Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 147
High Courts21 Jul 1994Dismissed
Dev Raj Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 383
Punjab State Electricity Board Employees (Punishment and Appeal) Regulations, 1971 — Regulation 14
High Courts21 Jul 1994Allowed
Smt. Ratni and Another Vs Joga Singh and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 29 : (1995) ACJ 411 : (1994) 108 PLR 429
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Jul 1994Dismissed
The New India Assurance Co. Ltd. and Another Vs Smt. Amini George and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 883 : (1994) 108 PLR 379
Motor Vehicles Act, 1939 — Section 110A , 110CC
High Courts21 Jul 1994
Purnima Vindal and Others Vs Chater Mal and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 529
High Courts20 Jul 1994Allowed
The Punjab Ware-House Field Employees Union and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 237
Constitution of India, 1950 — Article 226, 227Punjab Warehouse Rules, 1958 — Rule 28
High Courts20 Jul 1994
V.K. Construction Works Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1994) 07 P&H CK 0045
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154
High Courts20 Jul 1994Allowed
Baljit Singh Vs Jot Ram
Punjab And Haryana At Chandigarh · (1994) 2 CivCC 604 : (1994) 108 PLR 261
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), 115
High Courts20 Jul 1994Dismissed
Daljit Kaur Vs Life Insurance Corporation of India and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 268
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 1994Dismissed
Inderjit Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 451 : (1994) 108 PLR 12
High Courts19 Jul 1994
Charan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 411 : (1994) 3 RCR(Criminal) 339
High Courts19 Jul 1994
Om Parkash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 547 : (1994) 3 RCR(Criminal) 325
High Courts19 Jul 1994Dismissed
Pepsu Road Transport Corpn. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 390 : (1998) 3 LLJ 161 : (1994) 108 PLR 396
Industrial Disputes Act, 1947 — Section 25F, 2OO
High Courts18 Jul 1994
Gables India Pvt. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 109 PLR 20
Arbitration Act, 1940 — Section 15, 30
High Courts18 Jul 1994Allowed
Smt. Karam Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 21
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 13C, 6(4)