High Courts01 Sept 1994Allowed
Mangat and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 268
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,498 of 4,611
High Courts31 Aug 1994Allowed
Pritam Singh, Sarpanch Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 113
Punjab Gram Panchayat Act, 1952 — Section 99
High Courts31 Aug 1994
Dr. Naresh Chandra Mytle Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 987 : (1995) 109 PLR 89
Motor Vehicles Act, 1939 — Section 110A
High Courts31 Aug 1994
East India Cotton Co. Vs Har.State Board for Prevention & Control
Punjab And Haryana At Chandigarh · (1994) 08 P&H CK 0059
High Courts31 Aug 1994
Smt. Sunena Garg Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1995) 213 ITR 96 : (1995) 109 PLR 305
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts31 Aug 1994
Hardit Singh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 109 PLR 228
Land Acquisition Act, 1894 — Section 23
High Courts30 Aug 1994Dismissed
Kishori Lal Vs Radha Rani Gupta
Punjab And Haryana At Chandigarh · (1994) 108 PLR 486 : (1994) 2 RCR(Rent) 647 : (1995) 1 RCR(Rent) 1
Civil Procedure Code, 1908 (CPC) — Section 10East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 2C
High Courts30 Aug 1994
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 688 : (1994) 3 RCR(Criminal) 445
High Courts30 Aug 1994
Amarjot Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 81 : (1994) 3 RCR(Criminal) 487
High Courts30 Aug 1994
Balwinder Singh Vs Guru Nank Dev University, Amritsar and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 126 : (1994) 108 PLR 477 : (1994) 4 RCR(Civil) 628
Constitution of India, 1950 — Article 226
High Courts30 Aug 1994Dismissed
Radhey Sham Vs Gian Wati
Punjab And Haryana At Chandigarh · (1994) 108 PLR 484 : (1994) 2 RCR(Rent) 655
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts30 Aug 1994
Kala Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 520
High Courts30 Aug 1994
Meenal Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 110 PLR 209
Constitution of India, 1950 — Article 14, 16
High Courts26 Aug 1994Dismissed
Shri Pawandeep Sandhu Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 52
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11A, 4, 6
High Courts26 Aug 1994
State through the Central Bureau of Investigation Sector 30, Chandigarh Vs Shashi Kumar Gupta
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 323 : (1994) 3 RCR(Criminal) 469
High Courts26 Aug 1994
Gulam Rasul Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 793 : (1994) 3 RCR(Criminal) 750
High Courts26 Aug 1994
East India Cotton Manf Co.Ltd. Vs Har.State Board for Prevention & Control of Water Pollution
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 585
High Courts26 Aug 1994Dismissed
Vishwa Nath Vs Khalifa Giri and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 716 : (1995) 1 RCR(Rent) 3
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts26 Aug 1994Dismissed
Amar Singh Vs Waryam Singh
Punjab And Haryana At Chandigarh · (1995) 109 PLR 126
Punjab Land Revenue Act, 1887 — Section 34Punjab Security of Land Tenures Act, 1953 — Section 18, 25Punjab Tenancy Act, 1887 — Section 4(5)
High Courts26 Aug 1994Allowed
Smt. Sheela Devi and Others Vs Jayanti Parshad and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 1164 : (1994) 108 PLR 570
Motor Vehicles Act, 1939 — Section 110A