High Courts25 Aug 1994
Dilbag Singh Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 519
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,499 of 4,611
High Courts25 Aug 1994
Kuldip Singh Goswami Vs Bachan Lal
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 174 : (1994) 3 RCR(Criminal) 481
High Courts25 Aug 1994Allowed
Sunder Lal Vs Sita Devi
Punjab And Haryana At Chandigarh · (1994) 108 PLR 444 : (1994) 2 RCR(Rent) 633 : (1995) 1 RCR(Rent) 43
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts24 Aug 1994
Siri Nath Vs Karam Singh Mehal Singh and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 680
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Aug 1994Allowed
Gram Panchayat Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 71 : (1994) 108 PLR 448 : (1995) 1 RCR(Rent) 47
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 115
High Courts24 Aug 1994
Siri Nath and others Vs M/s. Karam Singh Mehal Singh and others
Punjab And Haryana At Chandigarh · (1995) ACJ 168 : AIR 1995 P&H 84 : (1994) 108 PLR 665
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 55A
High Courts24 Aug 1994
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 796 : (1994) 3 RCR(Criminal) 527
High Courts24 Aug 1994
Rupinder Singh Guram Vs State of Punjab and anothers
Punjab And Haryana At Chandigarh · AIR 1995 P&H 99 : (1995) 110 PLR 544 : (1994) 4 RCR(Civil) 630
Constitution of India, 1950 — Article 14, 15, 226
High Courts24 Aug 1994
Sahiba Chadha Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 606
High Courts23 Aug 1994Dismissed
Hakam Dev Vs Tek Chand and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 451 : (1994) 2 RCR(Rent) 654
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts23 Aug 1994Dismissed
Tek Chand Vs Beli Ram
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 634 : (1994) 108 PLR 440 : (1994) 2 RCR(Rent) 637
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts23 Aug 1994Dismissed
Hem Raj Vs Ramesh Kumar Khosla
Punjab And Haryana At Chandigarh · (1994) 108 PLR 374 : (1994) 2 RCR(Rent) 462
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13A
High Courts23 Aug 1994
Surinder Singh Arora Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 50
High Courts23 Aug 1994
Sakattar Singh Vs Secretary, Government of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 352 : (1994) 3 RCR(Criminal) 438
High Courts22 Aug 1994Dismissed
Piara Singh Vs Smt. Kaushalya Devi Geora and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 926 : (1995) 109 PLR 86
Motor Vehicles Act, 1939 — Section 95, 95(2)(1)
High Courts22 Aug 1994
Ajit Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 560 : (1995) 1 DMC 211
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts22 Aug 1994
Harjinder Singh alias Bhoolu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 157 : (1994) 3 RCR(Criminal) 472
High Courts22 Aug 1994
Kaka Singh @ Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 353
High Courts22 Aug 1994
Piara Singh Vs Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 274
Motor Vehicles Act, 1988 — Section 95, 95(2)
High Courts19 Aug 1994Dismissed
Puran Chand Vs Munna Lal
Punjab And Haryana At Chandigarh · (1994) 108 PLR 481 : (1994) 2 RCR(Rent) 631
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)