High Courts09 Sept 1994
Nimbo Vs Satyabir Singh
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 224 : (1995) 109 PLR 546
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 16, 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,496 of 4,611
High Courts09 Sept 1994Dismissed
Gurdev Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (1995) 109 PLR 646
Land Acquisition Act, 1894 — Section 23
High Courts09 Sept 1994
Surjan Singh Vs Paras Ram (deceased by L.R.'s) and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 120 : (1994) 108 PLR 503
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts09 Sept 1994Allowed
Kumari Salon Vs Surjit Kumar Ratti
Punjab And Haryana At Chandigarh · (1996) 1 DMC 156 : (1995) 1 RCR(Criminal) 280
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401
High Courts09 Sept 1994Dismissed
Santokh Singh Vs Kulwinder Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 179
Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Sept 1994Allowed
Om Parkash Sharma Vs The Estate Officer, U.T. and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 730
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3), 20
High Courts09 Sept 1994
Bharpur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 110 PLR 189
Land Acquisition Act, 1894 — Section 23, 23
High Courts09 Sept 1994
Bansi Lal Clarance Vs The United Church of Northern India Trust Association and Another
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 191 : (1995) 109 PLR 139
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), 115
High Courts08 Sept 1994
State of Haryana Vs Dolat Ram and Another
Punjab And Haryana At Chandigarh · (1995) 2 DMC 248 : (1995) 2 RCR(Criminal) 304
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 304B
High Courts08 Sept 1994
Rattan Kumar Jindal Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 79 : (1995) ISJ 101 : (1995) 1 RCR(Criminal) 396
High Courts08 Sept 1994Dismissed
Smt. Jiwani Vs Jai Lal and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 104
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Sept 1994Dismissed
Parduman Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 215
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4Punjab Civil Services Rules — Rule 4.10
High Courts06 Sept 1994
Court on its own Motion Vs M.S. Kaushik and Others
Punjab And Haryana At Chandigarh · (1995) CriLJ 3145 : (1995) 1 RCR(Criminal) 378
High Courts06 Sept 1994Dismissed
Moon Industries Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1995) 111 PLR 126
State Financial Corporations Act, 1951 — Section 29, 31
High Courts06 Sept 1994Dismissed
Smt. Jaspal Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 586
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 1994Dismissed
Jeet Kumar Vs Smt. Rama Kumari
Punjab And Haryana At Chandigarh · (1995) 110 PLR 205
Hindu Marriage Act, 1955 — Section 13
High Courts06 Sept 1994Dismissed
Jeet Kumar Vs Rama Kumari
Punjab And Haryana At Chandigarh · (1995) 2 DMC 605
Hindu Marriage Act, 1955 — Section 13, 23, 9
High Courts05 Sept 1994
Mamta Rani Vs Satish Kumar Gogia
Punjab And Haryana At Chandigarh · (1996) 1 DMC 40 : (1995) 109 PLR 296 : (1995) 1 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts05 Sept 1994
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 109
High Courts05 Sept 1994
Kaku Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 287 : (1994) 3 RCR(Criminal) 617