High Courts20 Sept 1994Dismissed
Rakesh Miglani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 576
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,495 of 4,611
High Courts20 Sept 1994Dismissed
Shri Ram Parshad (Died) through L.Rs. Vs Jawala Parshad
Punjab And Haryana At Chandigarh · (1995) 109 PLR 366 : (1995) 1 RCR(Rent) 59
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts19 Sept 1994
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 268
High Courts16 Sept 1994
C.S.Krishnamurthy Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 86 : (1994) 3 RCR(Criminal) 618
High Courts16 Sept 1994
Sat Paul Rajender Parshad Sunam Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 245
High Courts15 Sept 1994Dismissed
Jasbir Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 124
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 14 , 16Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts15 Sept 1994Allowed
Ram Pal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 705
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13, 13B, 2, 4
High Courts15 Sept 1994
Jay Shree Agro Industries Pvt.Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 121
High Courts15 Sept 1994
Tarsem Lal Vs Balwinder Lal
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 133
High Courts15 Sept 1994
Joginder Singh Vs Mangal Singh and Another
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 190 : (1995) 109 PLR 65
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts14 Sept 1994Allowed
Sh. Rattan Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 274
Constitution of India, 1950 — Article 14, 16, 226, 227, 3
High Courts14 Sept 1994Allowed
Punjab Power Generation Machines Limited Vs Lachhman Dass Gupta and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 482
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18
High Courts14 Sept 1994
Kala Ram Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 98 : (1994) 108 PLR 501
Criminal Procedure Code, 1973 (CrPC) — Section 144Punjab Municipal Act, 1911 — Section 22, 25
High Courts13 Sept 1994
Jagvir Singh Vs Dilawar Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 103
Limitation Act, 1963 — Section 5
High Courts13 Sept 1994Allowed
Anand Kumar Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (1994) 09 P&H CK 0098
Industrial Disputes Act, 1947 — Section 25B
High Courts13 Sept 1994Allowed
Prem Chand Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1995) ACJ 583 : (1994) 108 PLR 671
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Sept 1994Dismissed
Trilok Chand Jain and Others Vs Swastika Strips Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1995) 82 CompCas 423 : (1995) 109 PLR 70
Companies Act, 1956 — Section 433Partnership Act, 1932 — Section 4
High Courts13 Sept 1994
Prem Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 142
High Courts13 Sept 1994Allowed
Jagvir Singh Vs Dilawar Singh
Punjab And Haryana At Chandigarh · (1995) ACJ 585 : (1994) 108 PLR 672
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A
High Courts12 Sept 1994
Om Prakash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 267