High Courts23 May 1997
Kashmir Singh Vs Bakhshish Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 560
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,299 of 4,612
High Courts23 May 1997
Shashi Kumar Gupta Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 483
High Courts23 May 1997Dismissed
Sarbjeet Singh and Others Vs Director, Technical Education and Industrial Training (Punjab Govt.) and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 138 : (1997) 3 RCR(Civil) 482 : (1998) 1 RCR(Civil) 90
Constitution of India, 1950 — Article 226
High Courts23 May 1997
Diwakar Vs Jai Ram
Punjab And Haryana At Chandigarh · (1997) CrLJ 4528 : (1997) 3 RCR(Criminal) 328
High Courts23 May 1997
State of Haryana Vs Akhara Panchayat Maha Nirwani
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 176 : (1999) 1 PLR 200 : (1998) 3 RCR(Civil) 337
High Courts23 May 1997Dismissed
Inderjeet Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 256 : (1997) 3 RCR(Criminal) 539
Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Canal and Drainage Act, 1974 — Section 26, 58
High Courts23 May 1997Allowed
State of Haryana Vs Pala Singh
Punjab And Haryana At Chandigarh · (1998) 118 PLR 41 : (1998) 1 RCR(Civil) 506
Land Acquisition Act, 1894 — Section 23, 4
High Courts22 May 1997
R.S. Grewal Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 95 TAXMAN 595
High Courts22 May 1997Allowed
Darshan Kumar Vs Jagdish Lal Sehgal
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 289 : (1998) 118 PLR 420 : (1998) 1 RCR(Rent) 467
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rent Restriction Act, 1949 — Section 15(5)
High Courts22 May 1997
Dr. Harminder Singh Vs Sukhpinder Singh
Punjab And Haryana At Chandigarh · (1999) ACJ 512 : (1997) 117 PLR 211 : (1997) 3 RCR(Civil) 589
Motor Vehicles Act, 1939 — Section 110A
High Courts22 May 1997
Jai Ram Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 05 P&H CK 0153
High Courts22 May 1997
Prem Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 654
High Courts22 May 1997
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 642
High Courts22 May 1997
Siri Ram Vs Lal Chand
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 651
High Courts22 May 1997Dismissed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 117 PLR 82
Constitution of India, 1950 — Article 226
High Courts22 May 1997
Gurdial Singh Vs Sawinder Singh and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 815 : (1997) 3 RCR(Civil) 609
Motor Vehicles Act, 1939 — Section 110A
High Courts21 May 1997Dismissed
Harshivinder Singh and Others Vs Bhagat Trading Co.
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 338 : (1998) CriLJ 345 : (1997) 3 RCR(Criminal) 816
Criminal Procedure Code, 1973 (CrPC) — Section 300, 482Negotiable Instruments Act, 1881 (NI) — Section 138 , 139, 140, 141, 142
High Courts21 May 1997
Suresh Kumar Vs Om Parkash
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 763 : (1984) 3 DCR 352 : (1997) ISJ 531 : (1997) 3 RCR(Criminal) 801
High Courts21 May 1997
Bhagwan Dass Vs Inspecting Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 235 ITR 511 : (1998) 3 RCR(Criminal) 195
Criminal Procedure Code, 1973 (CrPC) — Section 360Income Tax Act, 1961 — Section 276CC, 292AProbation of Offenders Act, 1958 — Section 4
High Courts21 May 1997Allowed
UCO Bank Vs Yash Paul Gupta (Deceased) through his LRs.
Punjab And Haryana At Chandigarh · (1997) 117 PLR 457
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A