COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,297 of 4,612

High Courts29 May 1997

Vardhman Spinning and General Mills Ltd. Vs Inspecting Assistant Commissioner of Income Tax (Assessments) and Others

Punjab And Haryana At Chandigarh · (1998) 229 ITR 277

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 125, 125A, 127, 139, 147

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High Courts29 May 1997Dismissed

Baljit Singh Bhullar and Another Vs Hon. Speaker, Punjab Vidhan Sabha and Others

Punjab And Haryana At Chandigarh · (1997) 117 PLR 367 : (1997) 4 RCR(Civil) 611

Constitution of India, 1950 — Article 212(1)Representation of the People Act, 1951 — Section 28A

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High Courts29 May 1997

Davinder Singh Sarpanch and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 575

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High Courts29 May 1997

Ishwar Dayal Vs Inder Sain

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 470

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High Courts29 May 1997

Expo Expert Private Ltd. Vs Jai Gopal Angrish and Others

Punjab And Haryana At Chandigarh · (1999) 97 CompCas 913

Companies Act, 1956 — Section 541, 542, 543

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High Courts29 May 1997Allowed

Om Parkash Vs Gurcharan Singh

Punjab And Haryana At Chandigarh · (1997) 2 ALT(Cri) 20 : (1998) 92 CompCas 398

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts29 May 1997Dismissed

Ram Bilas Sharma Vs The Speaker, Haryana Vidhan Sabha and Another

Punjab And Haryana At Chandigarh · (1997) 117 PLR 318 : (1997) 4 RCR(Civil) 519

Constitution of India, 1950 — Article 226

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High Courts29 May 1997

Hari Chand and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1997) 117 PLR 451

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High Courts29 May 1997

United India Insurance Company Ltd. Vs Kamla Rani and Others

Punjab And Haryana At Chandigarh · (1997) ACJ 1081 : (1997) 117 PLR 302

Civil Procedure Code, 1908 (CPC) — Section 2(17)Evidence Act, 1872 — Section 74, 77Motor Vehicles Act, 1939 — Section 110A, 110C(2), 95, 95(4)

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High Courts29 May 1997Dismissed

Vasudev Sharma Vs Speaker, Haryana Vidhan Sabha and Others

Punjab And Haryana At Chandigarh · (1997) 117 PLR 313 : (1997) 4 RCR(Civil) 515

Constitution of India, 1950 — Article 226

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High Courts29 May 1997Dismissed

Sunil Behal Vs Bhagwat Dayal Gupta and Another

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 408

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142

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High Courts28 May 1997

Subhash Chander Vs Financial Commissioner (Revenue)-Cum-Secretary (Rehabilitation) and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 322 : (1997) 4 RCR(Civil) 473

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33

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High Courts28 May 1997

Shiv Parshad Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 117

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High Courts28 May 1997

Mehant Ram Parkash Das Vs Ramesh Chander

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 243

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High Courts28 May 1997

Raja Ram Kulwant Rai Vs Assistant Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1997) 142 CTR 292 : (1997) 2 ILR (P&H) 387 : (1997) 227 ITR 187 : (1998) 98 TAXMAN 279

Income Tax Act, 1961 — Section 132, 132A, 139, 142(1), 143

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High Courts28 May 1997Dismissed

Bhupinder Singh and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1997) 117 PLR 334 : (1997) 3 RCR(Civil) 594

Constitution of India, 1950 — Article 226, 243NPunjab Municipal Corporation Law (Extension To Chandigarh) Act, 1994 — Section 3, 3(2), 4

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High Courts28 May 1997Dismissed

Punjab State Vs Nangal Nikku

Punjab And Haryana At Chandigarh · (1997) 117 PLR 69 : (1997) 4 RCR(Civil) 136

Land Acquisition Act, 1894 — Section 28A(3)

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High Courts28 May 1997

Sukhdev Singh Vs Rajinder Singh

Punjab And Haryana At Chandigarh · (1999) 1 LLR 488 : (1997) 2 PLJ 73 : (1997) 3 RCR(Civil) 666

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High Courts27 May 1997Dismissed

Harbans Singh Jalal, Ex-MLA Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 778 : (1997) 3 RCR(Civil) 355

Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 15

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High Courts27 May 1997

Piara Singh Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1998) ACJ 493 : (1997) 117 PLR 294 : (1998) 1 RCR(Civil) 19

Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166

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