High Courts20 May 1997
Gursharanjit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 204
Constitution of India, 1950 — Article 14, 16 , 226University Grants Commission Act, 1956 — Section 2 , 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,300 of 4,612
High Courts20 May 1997Allowed
Sukhwinder Singh Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1997) 117 PLR 114 : (1997) 2 RCR(Rent) 410
Contract Act, 1872 — Section 59East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts20 May 1997
Manjit Singh Arora Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 475
High Courts20 May 1997
Nirmala Devi Vs Gurvinder Singh
Punjab And Haryana At Chandigarh · (1998) 1 CCC 666 : (1998) 1 CivCC 666 : (1998) 1 RCR(Civil) 2
High Courts20 May 1997
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 131
High Courts20 May 1997
Dr. B.D. Bagri Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 1303 : (1997) 117 PLR 444 : (1997) 3 RCR(Civil) 398
Motor Vehicles Act, 1988 — Section 166
High Courts20 May 1997
Commissioner of Income Tax Vs Janta Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1998) 150 CTR 123 : (1998) 232 ITR 955 : (1997) 95 TAXMAN 492
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts20 May 1997
Banarsi Lal Aggarwal Vs Commissioner of Gift-tax
Punjab And Haryana At Chandigarh · (1998) 230 ITR 114
Gift Tax Act, 1958 — Section 2, 4(1)Transfer of Property Act, 1882 — Section 123
High Courts20 May 1997Allowed
Subhash Chander Bhatnagar Vs Rajesh Kumar Bhatnagar and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 55 : (1997) 117 PLR 632 : (1998) 1 RCR(Civil) 366
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26, Order 41 Rule 26A
High Courts20 May 1997Allowed
Jaswant Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 1135 : (1998) 1 ILR (P&H) 112 : (1997) 3 RCR(Criminal) 705
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3)Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
High Courts19 May 1997Dismissed
Kumud Wadhwa Vs Mahender Kumar Wadhwa
Punjab And Haryana At Chandigarh · AIR 1998 P&H 65 : (1997) 2 DMC 444 : (1997) 117 PLR 92 : (1997) 3 RCR(Civil) 406
Hindu Marriage Act, 1955 — Section 13(1A)(1)
High Courts19 May 1997
Puran Chand Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 640
High Courts19 May 1997
Barjinder Singh Hamdard Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1997) CrLJ 4195 : (1997) 3 RCR(Criminal) 326
High Courts19 May 1997
Joga Singh, Lt.Col.(Retd.) Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 422
High Courts19 May 1997
State of Punjab Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 491
High Courts19 May 1997
Commissioner of Income Tax Vs Shiv Chand Satnam Paul
Punjab And Haryana At Chandigarh · (1998) 145 CTR 246 : (1998) 231 ITR 663
Income Tax Act, 1961 — Section 2(14), 45
High Courts19 May 1997Allowed
Dhouli Vs Ram Niwas
Punjab And Haryana At Chandigarh · (1998) 1 DMC 469 : (1998) 1 ILR (P&H) 95
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 28Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 May 1997
Bharti Mehta and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 942 : (1997) 117 PLR 177 : (1997) 3 RCR(Civil) 478
Motor Vehicles Act, 1939 — Section 110A
High Courts19 May 1997Allowed
Sawaran Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 204 : (1997) 3 RCR(Criminal) 546
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16
High Courts19 May 1997Allowed
Shiv Kumar Vs Geeta
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 533 : (1998) 118 PLR 708
Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 406, 408A