High Courts19 Mar 1998Allowed
Sukhdev Singh Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 641 : (1998) 120 PLR 46 : (1998) 2 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,234 of 4,612
High Courts19 Mar 1998Dismissed
Babu Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · (1998) 119 PLR 336 : (1998) 3 RCR(Civil) 190
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(1), Order 41 Rule 6(2)
High Courts19 Mar 1998Dismissed
H. Paul and Company Vs Bank of India and Another
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 161 : (1998) 119 PLR 349 : (1998) 2 RCR(Civil) 484
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts18 Mar 1998
Punjab Breweries Limited Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 423 : (1998) 3 RCR(Civil) 600
Central Sales Tax Act, 1956 — Section 9Contract Act, 1872 — Section 148, 74Punjab General Sales Tax Act, 1948 — Section 10, 11, 2, 21, 22
High Courts18 Mar 1998Dismissed
Brij Bhushan Vs Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (1998) 119 PLR 818
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts17 Mar 1998Allowed
Harjinder Pal Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 656 : (1998) 2 RCR(Civil) 441
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts17 Mar 1998
Ram Singh Vs Chanderma Watti
Punjab And Haryana At Chandigarh · (1998) 2 PLR 699 : (1998) 2 RCR(Civil) 294
High Courts17 Mar 1998Dismissed
Sher Singh and Another Vs Kashmiri Lal Chaman Lal Saraf
Punjab And Haryana At Chandigarh · (1998) 119 PLR 225 : (1998) 2 RCR(Civil) 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts16 Mar 1998Dismissed
Fatia Vs Sh. B.R. Anand, I.A.S., Collector and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 495 : (1998) 2 RCR(Civil) 589
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts16 Mar 1998
Commissioner of Wealth Tax Vs Pawan Kant and Others
Punjab And Haryana At Chandigarh · (1998) 149 CTR 20
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts16 Mar 1998
Commissioner of Wealth Tax Vs Mrs. Anju Munjal and Others
Punjab And Haryana At Chandigarh · (1999) 240 ITR 918
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts16 Mar 1998
Balwinder Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 672 : (1998) 3 RCR(Civil) 243
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 6
High Courts16 Mar 1998Allowed
State of Haryana and Another Vs Mittal Auto Services and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 392 : (2000) 1 RCR(Civil) 66
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 10
High Courts16 Mar 1998
COMMISSIONER OF WEALTH TAX Vs PAWAN KANT and Others
Punjab And Haryana At Chandigarh · (1998) 149 CTR 20
High Courts16 Mar 1998Dismissed
Smt. Hardial Kaur Vs Hazur Singh and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 199 : (1998) 119 PLR 592 : (1998) 3 RCR(Civil) 307
Registration Act, 1908 — Section 31
High Courts16 Mar 1998
COMMISSIONER OF WEALTH TAX Vs MRS. ANJU MUNJAL and Others
Punjab And Haryana At Chandigarh · (1998) 149 CTR 229
High Courts12 Mar 1998Allowed
Inder Lal Vs Babu Lal and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 242 : (1998) 1 RCR(Rent) 590
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(1)
High Courts12 Mar 1998Dismissed
Lakhsmi Dutt and Others Vs Chief Administrator and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 75 : (1998) 2 RCR(Civil) 548
High Courts12 Mar 1998Dismissed
Paramjit Kaur Vs Sat Kartar Singh and Another
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 427 : (1998) 118 PLR 804 : (1998) 2 RCR(Civil) 230
Evidence Act, 1872 — Section 65
High Courts12 Mar 1998Allowed
Harvinder Kaur Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 34 : (1998) 3 RCR(Criminal) 9
Criminal Procedure Code, 1973 (CrPC) — Section 125