Mangli Ram Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 261 : (1998) 3 RCR(Civil) 191
COURT ARCHIVE
92,229 judgments · page 3,232 of 4,612
Punjab And Haryana At Chandigarh · (1998) 119 PLR 261 : (1998) 3 RCR(Civil) 191
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 611
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 701
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 600 : (1998) 1 RCR(Rent) 530
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 741
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 700
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0079
Punjab And Haryana At Chandigarh · (1998) 119 PLR 727 : (1998) 2 RCR(Rent) 233
Punjab And Haryana At Chandigarh · (1998) 120 PLR 734 : (1998) 2 RCR(Rent) 74
Punjab And Haryana At Chandigarh · (1998) 120 PLR 610 : (1998) 2 RCR(Civil) 140
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 308 : (1998) 119 PLR 470 : (1998) 3 RCR(Civil) 272
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 405 : (1998) 120 PLR 396 : (1998) 2 RCR(Civil) 238
Punjab And Haryana At Chandigarh · (1998) 119 PLR 484 : (1998) 3 RCR(Civil) 239
Punjab And Haryana At Chandigarh · (1998) CriLJ 4696 : (1998) 2 RCR(Criminal) 613
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 639 : (1998) 2 RCR(Criminal) 665
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 448
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0146
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 730
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 113
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 811 : (1998) 3 RCR(Criminal) 143