High Courts25 Mar 1998
Jaswant Kaur Virk Vs Mrs. Gurdip Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 196 : (1999) 1 CivCC 262 : (1998) 120 PLR 388 : (1998) 2 RCR(Civil) 594
Partnership Act, 1932 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,231 of 4,612
High Courts25 Mar 1998
Phool Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 424
High Courts25 Mar 1998Dismissed
Gurnam Singh Vs Jit Singh and Others
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0017
High Courts25 Mar 1998Dismissed
Surjeet and Others Vs Ombir Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 209 : (1998) 119 PLR 751 : (1998) 3 RCR(Civil) 693
High Courts24 Mar 1998
Balkaran Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 235 : (1998) 4 RCR(Criminal) 539
High Courts24 Mar 1998
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 800
High Courts24 Mar 1998
Resham Singh Vs Milkha Singh
Punjab And Haryana At Chandigarh · (1999) 3 ICC 211 : (1999) 1 PLJ 296 : (1999) 1 RCR(Civil) 691
High Courts24 Mar 1998
Om Parkash Vs Puneet Kumar Sharma alias Raja
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 164
High Courts24 Mar 1998
Pankaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 219
High Courts24 Mar 1998
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 659
High Courts24 Mar 1998
L.D. Industries Vs Hindustan Wires Ltd.
Punjab And Haryana At Chandigarh · (1998) 119 PLR 651 : (1998) 2 RCR(Civil) 127
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Mar 1998
Tara Chand Vs Ishwar Chand
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 237
High Courts24 Mar 1998
Bir Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 457
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
High Courts24 Mar 1998Allowed
Brij Mohan Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 745 : (1999) 1 RCR(Civil) 131
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Mar 1998Dismissed
Amarjit Vs Kamail Singh etc.
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 253 : (1998) 2 RCR(Civil) 457
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Mar 1998
Balwant Singh and Another Vs Bishan Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 482 : (1998) 2 RCR(Civil) 550 : (1998) 2 RCR(Civil) 152
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts23 Mar 1998
Jagjit Singh and Others Vs Mithoo Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 661 : (1998) 3 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115
High Courts23 Mar 1998Dismissed
Babu Ram and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 395 : (1998) 4 RCR(Civil) 116
Punjab Land Revenue Act, 1887 — Section 111 , 112, 113, 114, 115
High Courts23 Mar 1998
Jasbir Singh Vs Rikhi Ashram Om Waheguru Nirmal Panth Agwar Lopon and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 391 : (1998) 2 RCR(Civil) 583
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14
High Courts23 Mar 1998Dismissed
Satpal Singh Bhupinder Singh Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (1998) 119 PLR 657 : (1998) 2 RCR(Civil) 588
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 136