High Courts31 Mar 1998
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0112
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,229 of 4,612
High Courts31 Mar 1998
Megh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 441
High Courts31 Mar 1998Allowed
Amrit Thappa Vs Sant Longowal Institute of Engineering and Technology and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 194
Constitution of India, 1950 — Article 226
High Courts31 Mar 1998Dismissed
Prince Rubber and Plastics Vs Remington Land of India Ltd.
Punjab And Haryana At Chandigarh · (1998) 119 PLR 721
Transfer of Property Act, 1882 — Section 106, 111, 114
High Courts31 Mar 1998Dismissed
Harnek Singh Vs Bant Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 112 : (1998) 119 PLR 469 : (1998) 3 RCR(Civil) 270
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts31 Mar 1998Dismissed
Sukhjinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 817
Constitution of India, 1950 — Article 226
High Courts30 Mar 1998Allowed
Meharban and Another Vs Punjab Wakf Board and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 269 : (1998) 2 ILR (P&H) 415 : (1998) 119 PLR 466 : (1998) 2 RCR(Civil) 130
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11 , 115
High Courts30 Mar 1998Dismissed
Ramesh Bhardwaj Vs Ram Saran Dass
Punjab And Haryana At Chandigarh · (1998) 120 PLR 35 : (1998) 2 RCR(Civil) 109
Guardians and Wards Act, 1890 — Section 9(1)
High Courts30 Mar 1998
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0139
High Courts30 Mar 1998Allowed
Som Nath and Others Vs Motor Accident Claim Tribunal and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 1593 : (1998) 120 PLR 351 : (1998) 2 RCR(Civil) 579
Motor Vehicles Act, 1988 — Section 166
High Courts30 Mar 1998Dismissed
Partap Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 247
Land Acquisition Act, 1894 — Section 4, 5A
High Courts30 Mar 1998
Surinderjit Singh Vs Jagjit Kaur
Punjab And Haryana At Chandigarh · (1998) 119 PLR 791 : (1998) 3 RCR(Civil) 680
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Mar 1998Allowed
Sat Pal Singh Vs Harjit Singh
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 149 : (1998) 2 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 4, Order 9 Rule 13, 151
High Courts30 Mar 1998
Pratap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 ICC 733 : (1998) 1 PLJ 543 : (1998) 3 PLR 247 : (1998) 3 RCR(Civil) 141
High Courts27 Mar 1998
Ram Pal Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 430 : (1998) 3 LLR 168 : (1998) 4 RCR(Civil) 11
High Courts27 Mar 1998
Kiran Dixit Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 326
Constitution of India, 1950 — Article 14
High Courts27 Mar 1998Dismissed
Madan Lal Vs Kabal Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 75 : (1998) 119 PLR 355 : (1998) 2 RCR(Civil) 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts27 Mar 1998
Sat Pal Vs Haryana State Electricity Board and others
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0176
High Courts27 Mar 1998
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 27
High Courts27 Mar 1998
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 185