High Courts03 Apr 1998Dismissed
Mukand Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 201
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,228 of 4,612
High Courts03 Apr 1998Allowed
Gurvinder Singh Rana Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 600
Industrial Disputes Act, 1947 — Section 10Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978 — Regulation 20(1)
High Courts03 Apr 1998
Ravinder Kumar Mahajan Vs Sohan Lal and another
Punjab And Haryana At Chandigarh · (1998) 2 ALD(Cri) 168 : (1998) 2 CivCC 607 : (1999) 98 CompCas 328 : (1998) CriLJ 3273 : (1999) 1 ILR (P&H) 25 : (1998) 2 RCR(Criminal) 510
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Apr 1998
Gurbax Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 667 : (1998) 3 RCR(Criminal) 672
High Courts02 Apr 1998Allowed
Jarnail Singh Vs The Bar Council of Punjab and Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 99 : (1998) 3 RCR(Civil) 210
Constitution of India, 1950 — Article 14
High Courts02 Apr 1998
Shelja Pesticides Centre, Abohar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 533
High Courts02 Apr 1998Dismissed
Dr. Ashok Kumar Thapar Vs Amrit Lal and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 716 : (1998) 2 RCR(Rent) 52
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)
High Courts02 Apr 1998Allowed
Ajay Khurana Vs M/s Anil Cloth House
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 4 : (1998) 3 RCR(Criminal) 232
Negotiable Instruments Act, 1881 (NI) — Section 138, 14
High Courts01 Apr 1998
Inderjit Singh Vs The Commissioner and Secretary to Government of Haryana Department of Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 606 : (1998) 3 RCR(Civil) 89
Haryana Panchayati Raj Act, 1994 — Section 51Penal Code, 1860 (IPC) — Section 379, 430
High Courts01 Apr 1998
Shanti Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 DMC 600 : (1998) 4 RCR(Criminal) 158
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Apr 1998
Gian Chand Raj Kumar Rice Mills Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 186 : (2000) 1 ILR (P&H) 1 : (1998) 120 PLR 550 : (1998) 3 RCR(Civil) 131
Arbitration Act, 1940 — Section 15
High Courts01 Apr 1998
Sanjeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 471
High Courts01 Apr 1998
Joginder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 04 P&H CK 0050
High Courts01 Apr 1998
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 454
High Courts01 Apr 1998
Chetan Kaur Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1999) 1 LLR 325 : (1998) 1 PLJ 537 : (1998) 4 RCR(Civil) 605
High Courts01 Apr 1998
Man Behal and Others Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 418
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18
High Courts01 Apr 1998Allowed
Piara Singh Vs Santokh Singh and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 57 : (1998) 119 PLR 360 : (1998) 2 RCR(Civil) 491
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Mar 1998
Prince Rubber and Plastics Vs Remington Rand of India Ltd.
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 425 : (1999) 1 CurLJ 568 : (1998) 2 CurLJ 247 : (1998) 4 ICC 342 : (1999) 1 PLJ 593 : (1998) 2 PLR 721 : (1998) 3 RCR(Civil) 579 : (1998) 2 RCR(Rent) 229
High Courts31 Mar 1998
Life Insurance Corporation of India Vs Chander Kanta and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 200 : (1999) 1 CivCC 215 : (1998) 2 RCR(Civil) 578
High Courts31 Mar 1998Dismissed
Lt. Colonel Jaswant Singh (deceased by LR) Vs Daljit Singh (deceased by LR) and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 254 : (1998) 120 PLR 495 : (1998) 3 RCR(Civil) 82
Specific Relief Act, 1963 — Section 16