High Courts28 Apr 1998Dismissed
Bela Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 121 PLR 172 : (1998) 3 RCR(Civil) 292
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,226 of 4,612
High Courts27 Apr 1998
Jagesh Kumar Khaitan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 664 : (1998) 3 RCR(Criminal) 240
High Courts27 Apr 1998Dismissed
Ram Murti Vs Smt. Sarla Devi
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 528 : (1998) 120 PLR 346 : (1998) 2 RCR(Civil) 704
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Apr 1998
Mrs. Rama Saini and Another Vs Gurbax Rai and Another
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 605 : (1998) 120 PLR 202 : (1998) 4 RCR(Civil) 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 7 Rule 11, 107 , 149Court Fees Act, 1870 — Article 17
High Courts24 Apr 1998
Preet Kawal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 100 : (1998) 3 RCR(Civil) 546
Constitution of India, 1950 — Article 226
High Courts24 Apr 1998
Lashkar Singh Vs Bhulla Singh
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 74 : (1998) 3 ICC 254 : (1998) 2 RCR(Civil) 646
High Courts23 Apr 1998Dismissed
Union of India (UOI) Vs Smt. Kamla Devi
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 565 : (1998) 119 PLR 857 : (1998) 3 RCR(Civil) 671
High Courts23 Apr 1998
Bhardwaj Gas Agency Vs Appenzell Petroleum Products Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 521
COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts23 Apr 1998Allowed
Prem Singh etc. Vs Mahender Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 691 : (1998) 4 RCR(Civil) 645
Limitation Act, 1963 — Section 5
High Courts23 Apr 1998Dismissed
Smt. Chander Devi Vs Viney Pal Singh and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 855 : (1998) 3 RCR(Civil) 669
High Courts22 Apr 1998Dismissed
Surjit Singh Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 280 : (1998) 2 RCR(Civil) 670
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2State Financial Corporations Act, 1951 — Section 29
High Courts22 Apr 1998Dismissed
Chaudhary Ram Vs Liba Sood and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 191
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts21 Apr 1998
Sarju Das Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 65 : (1998) 3 RCR(Criminal) 120
High Courts21 Apr 1998Allowed
Piari Bai Vs Smt. Jamna Bai
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 604 : (1998) 120 PLR 510 : (1998) 3 RCR(Civil) 170
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Apr 1998
Mewa Singh and Others Vs The Shiromani Gurudwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 168
Constitution of India, 1950 — Article 12, 14, 16, 226, 25Sikh Gurdwaras Act, 1925 — Section 132, 142, 69
High Courts18 Apr 1998Dismissed
Amloh Bus Service Registered Vs The State Transport Appellate Tribunal
Punjab And Haryana At Chandigarh · (1998) 2 ACC 716 : (1998) 120 PLR 310 : (1998) 2 RCR(Civil) 676
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 80
High Courts18 Apr 1998
Haryana State Co-operative Development Federation Ltd. Vs Rajbir Singh
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 338 : (1998) 119 PLR 587
Constitution of India, 1950 — Article 226
High Courts18 Apr 1998
Pritam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 155
High Courts18 Apr 1998
Sihan Singh, Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1998) CriLJ 3203 : (1998) 2 RCR(Criminal) 751
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Apr 1998
Rishabh Agro Industries Ltd. Vs Pnb Capital Services Ltd.
Punjab And Haryana At Chandigarh · (2000) 101 CompCas 245
Companies Act, 1956 — Section 31, 398, 433, 434, 583Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 16, 17, 18