High Courts30 Apr 1998Dismissed

Naumi Ram Vs Bhupinder Singh

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 261 : (1999) 1 CivCC 319 : (1998) 120 PLR 68 : (1998) 4 RCR(Civil) 188 : (1998) 2 RCR(Rent) 245

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 115East Punjab Urban Rent Restriction Act, 1949 — Section 8
High Courts28 Apr 1998Dismissed

Ramesh Chawla Vs Ranjit Singh

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 448 : (1998) 2 ILR (P&H) 343 : (1998) 120 PLR 386 : (1998) 3 RCR(Civil) 43 : (1998) 2 RCR(Civil) 671

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13