High Courts12 Mar 1998Dismissed

Chandgi Vs Mehar Chand and Others

Punjab And Haryana At Chandigarh · AIR 1998 P&H 197 : (1998) 2 CivCC 280 : (1998) 118 PLR 867 : (1998) 2 RCR(Civil) 354

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 20 Rule 1, 2