High Courts26 May 1998
Rajesh Kumar Vs The Institute of Engineers (India)
Punjab And Haryana At Chandigarh · (1998) 120 PLR 706
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,220 of 4,612
High Courts25 May 1998
Harbans Singh alias Lovely Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 3071 : (1998) 3 RCR(Criminal) 507
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36
High Courts25 May 1998
Bagga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 61
High Courts23 May 1998Allowed
State of Haryana Vs Akhara Panchayat Maha Nirwani and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 200
Land Acquisition Act, 1894 — Section 18
High Courts22 May 1998Dismissed
Sohan Lal Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (1998) 120 PLR 71
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115(1) , 151
High Courts22 May 1998
Baljit Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 612
High Courts22 May 1998
Chhaju Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 720 : (1998) 2 CurLJ 638 : (1998) 3 RCR(Criminal) 609
High Courts22 May 1998
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 593
High Courts22 May 1998
Municipal Committee, Gidderbaha Vs Labour Court, Bhatinda and others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 65 : (1999) 2 LLJ 84 : (1998) 120 PLR 212
Industrial Disputes Act, 1947 — Section 19, 19(6), 33C, 33C(1), 33C(2)
High Courts22 May 1998
Ram Niwas Bansal Vs State Bank of Patiala and another
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 205 : (1999) 2 LLJ 126 : (1998) 119 PLR 768
State Bank of Patiala (Officers) Service Regulations, 1979 — Regulation 70
High Courts21 May 1998
Rameshwar Dayal Vs Ram Singh, Col.
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 236 : (1998) 2 RCR(Criminal) 802
High Courts20 May 1998
Smt. Pushpa Wati Monga and Another Vs Gopal Mohan Monga and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 806 : (1998) 3 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts20 May 1998Dismissed
H.M.T. Limited Vs The Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 221
Payment of Bonus Act, 1965 — Section 31A
High Courts20 May 1998Dismissed
Yash Pal Sharma Vs Shanta Rani
Punjab And Haryana At Chandigarh · (1998) 120 PLR 583 : (1998) 3 RCR(Civil) 140
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 May 1998Allowed
Sukhmander Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 1398
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts20 May 1998
Sukhmander Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 DMC 701 : (1998) 3 RCR(Criminal) 261
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts20 May 1998
Kishori Lal Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (1998) 05 P&H CK 0084
High Courts20 May 1998
Balbir Singh Vs Sahjoo
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 333 : (1998) 3 LLR 339 : (1998) 3 RCR(Civil) 115
High Courts20 May 1998
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 623
High Courts20 May 1998
Joginder Singh and Co. Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 339 : (1999) 1 CivCC 297 : (1998) 119 PLR 839 : (1998) 4 RCR(Civil) 462 : (1998) 3 RCR(Civil) 561
Arbitration Act, 1940 — Section 20