High Courts15 May 1998
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 620
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,222 of 4,612
High Courts15 May 1998
Gurbax Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 ICC 388 : (1998) 3 RCR(Civil) 616
High Courts15 May 1998
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 677
High Courts15 May 1998Dismissed
The President, Municipal Council and Another Vs Hari Chand
Punjab And Haryana At Chandigarh · (1998) 119 PLR 801 : (1998) 3 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts14 May 1998
State of Punjab Vs Bant Singh
Punjab And Haryana At Chandigarh · (1999) 1 ACR 860
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 41, 42, 43, 50
High Courts14 May 1998
Sardul Singh Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 116
High Courts14 May 1998
Pawan Kumar Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 76 : (1998) 120 PLR 382 : (1998) 2 RCR(Civil) 639
Constitution of India, 1950 — Article 14, 299
High Courts14 May 1998
Punjab State Cooperative Supply and Marketing Federation Ltd. and another Vs Lakhmir Singh Chadha and Co. and others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 529 : (1998) 3 RCR(Civil) 77
Arbitration Act, 1940 — Section 8
High Courts14 May 1998
Meenakshi Sood Vs State (Union Territory of Chandigarh)
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 428
High Courts14 May 1998
Baba Akkar Nath chela Baba Kedar Nath Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 114 : (1998) 3 RCR(Criminal) 110
High Courts14 May 1998Allowed
State Bank of India Vs Jitendera Engg. Works and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 59 : (1998) 120 PLR 629 : (1998) 3 RCR(Civil) 104
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts14 May 1998Dismissed
K.L. Wadhawan Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 195
High Courts14 May 1998Allowed
Municipal Committee Vs Bhagwan Das Mittal and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Municipal Act, 1911 — Section 172, 195A, 220
High Courts13 May 1998Dismissed
Ramandip Kaur Vs Sarwan Singh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 475 : (1998) 3 RCR(Criminal) 572
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2)
High Courts13 May 1998
Ralson (India) Limited and another Vs Employees' State Insurance Corporation, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 81 FLR 897 : (1999) 2 LLJ 91 : (1998) 119 PLR 822
Employees State Insurance Act, 1948 — Section 2(22), 85B
High Courts13 May 1998Dismissed
Harinder Kumar Sole Prop. of Kissan Khad Store Vs Coromandal Fertilizers Ltd. and Another
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 28 : (1998) 120 PLR 399
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), 115
High Courts12 May 1998Dismissed
Fauja Singh Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (1999) 121 PLR 103 : (1998) 3 RCR(Civil) 553
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts12 May 1998
Mukhtiar Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 308
High Courts12 May 1998
Union of India Vs Sharanjit Singh, Capt.
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 501 : (1999) 1 RCR(Civil) 134 : (1999) 1 SCT 768
High Courts12 May 1998
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 846 : (1988) 2 CurLJ 406