High Courts26 May 1998Allowed

Shri Parkash Vs Mrs. Bimla

Punjab And Haryana At Chandigarh · (1998) 119 PLR 853 : (1998) 2 RCR(Rent) 171

East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts26 May 1998Dismissed

Darshan Singh Vs Rajesh Pal Singh

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 382 : (1998) 119 PLR 800 : (1998) 3 RCR(Civil) 678 : (1998) 2 RCR(Rent) 172

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts26 May 1998

Manmohan Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1998 P&H 188 : (1999) CriLJ 4918 : (1998) 4 RCR(Criminal) 72

Criminal Procedure Code, 1973 (CrPC) — Section 167, 438, 482, 57Penal Code, 1860 (IPC) — Section 148, 149, 294, 452, 506