High Courts13 Nov 1998
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 245
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,186 of 4,612
High Courts13 Nov 1998
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 256
High Courts13 Nov 1998Dismissed
State of Punjab and Another Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 1
Constitution of India, 1950 — Article 226
High Courts12 Nov 1998
Smt. Amrit Kaur and Others Vs The Chandigarh Transport Undertaking and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 122 : (1999) ACJ 723 : (1999) 121 PLR 34 : (1999) 1 RCR(Civil) 499
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Nov 1998Dismissed
Shishpal Vs Vikram
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 605 : (1999) 1 ILR (P&H) 369 : (1999) 122 PLR 136 : (1999) 1 RCR(Civil) 628
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11Registration Act, 1908 — Section 17
High Courts12 Nov 1998
Sahab Singh alias Sabu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1860 : (1999) 1 RCR(Criminal) 443
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52, 57Penal Code, 1860 (IPC) — Section 356
High Courts11 Nov 1998Dismissed
Jagat Singh and Another Vs Improvement Trust and Another
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 353 : (1999) 121 PLR 432 : (1999) 1 RCR(Civil) 419
High Courts11 Nov 1998Dismissed
Dr. Pritpaul Singh Vs The Estate Officer, Chandigarh Administration
Punjab And Haryana At Chandigarh · (1999) 121 PLR 438 : (1999) 1 RCR(Civil) 661
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)Constitution of India, 1950 — Article 226
High Courts11 Nov 1998
Balwinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 556
High Courts11 Nov 1998
Sukhdev Kumar Vs Union of India and another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 568
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25, 25F, 25G, 25H
High Courts11 Nov 1998
Labh Kaur Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1999) 3 ICC 245 : (1999) 2 PLJ 434 : (1999) 1 PLR 737 : (1999) 1 RCR(Civil) 35
High Courts11 Nov 1998Allowed
Labh Kaur Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 737
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 Nov 1998Dismissed
Miss Rekha Rani Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 507
Punjab Consumer Protection Rules, 1987 — Rule 4(6)
High Courts10 Nov 1998
Kafil Ahmed Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 15
High Courts10 Nov 1998
Gejo Vs Punjab State
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 559
High Courts10 Nov 1998
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 131 : (1999) 2 RCR(Criminal) 155
High Courts10 Nov 1998Dismissed
Naresh Kumar and Another Vs Smt. Kailash Devi and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 102 : (1999) 4 CivCC 511 : (1999) 2 ILR (P&H) 403 : (1999) 121 PLR 324 : (1999) 1 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Limitation Act, 1963 — Section 3
High Courts10 Nov 1998
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 655 : (1999) 1 PLR 429 : (1999) 2 RCR(Civil) 27 : (1999) 2 RCR(Rent) 227
High Courts10 Nov 1998
Ashok Kumar alias Dogra Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 250
High Courts10 Nov 1998
Mohan Singh Vs Land Acquisition Collector, SYL, Patiala
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 661 : (1999) 1 RCR(Civil) 409