High Courts10 Nov 1998Allowed
Ex-Serviceman Cooperative Transport Society Limited Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 239
Industrial Disputes (Punjab) Rules, 1958 — Rule 18, 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,187 of 4,612
High Courts10 Nov 1998Allowed
Smt. Kanta Devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 277
Constitution of India, 1950 — Article 226
High Courts09 Nov 1998
Harbans Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 ICC 424 : (1999) 1 PLJ 422 : (1999) 1 PLR 727 : (1999) 1 RCR(Civil) 119
High Courts09 Nov 1998
Mam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 CurLJ 626 : (1999) 2 CurLJ 20 : (1999) 3 ICC 219 : (1999) 1 PLJ 272 : (1999) 1 PLR 711 : (1999) 4 RCR(Civil) 204
High Courts09 Nov 1998Allowed
Mam Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 711
Land Acquisition Act, 1894 — Section 4, 6
High Courts09 Nov 1998
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 253
High Courts09 Nov 1998
Sardul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 299
High Courts09 Nov 1998
Harbans Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 121 PLR 727
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts06 Nov 1998Dismissed
Malkiat Singh Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 11 P&H CK 0154
Contract Act, 1872 — Section 17
High Courts06 Nov 1998Allowed
Prem Chand and Another Vs Loku Ram and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 153 : (1999) 121 PLR 384 : (1999) 2 RCR(Civil) 567
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Nov 1998
Sangat Singh Vs Senior Superintendent of Police, Ferozepur
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 109
High Courts06 Nov 1998
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 265
High Courts05 Nov 1998Allowed
Rikhi Ram Vs Dhoom Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 198
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Nov 1998Allowed
Mulakh Raj Vs Sewa Samiti (Regd.)
Punjab And Haryana At Chandigarh · (1999) 121 PLR 408 : (1999) 2 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts05 Nov 1998Allowed
State of Haryana and Others Vs Adarsh Filling Station and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 640
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 7Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 — Rule 26A
High Courts05 Nov 1998
Smt. Kamlesh and Another Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1999) 1 ACC 601 : (2000) ACJ 897 : (1999) 121 PLR 567 : (1999) 2 RCR(Civil) 519
Motor Vehicles Act, 1988 — Section 166
High Courts05 Nov 1998
Sadru Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 357 : (1999) 1 RCR(Criminal) 450
High Courts05 Nov 1998
R.C.Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 50
High Courts05 Nov 1998
Darshan Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 269
High Courts05 Nov 1998
Angoori Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 56 : (1999) 1 RCR(Criminal) 367