High Courts19 Nov 1998
Karnail Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 555
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,184 of 4,612
High Courts19 Nov 1998
Anand Swarup Trehan and Sons and others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1999) 238 ITR 708 : (1999) 1 RCR(Criminal) 341
Income Tax Act, 1961 — Section 194(2), 194(3), 194C(2), 220, 221
High Courts19 Nov 1998
Jamuna Giri Vs Presiding Officer, Industrial Tribunal-cum-labour Court-i, Faridabad and another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 493
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33C
High Courts19 Nov 1998
Rajinder Kumar Mittal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 128
High Courts19 Nov 1998
Union of India (UOI) Vs Puran Banti
Punjab And Haryana At Chandigarh · (1999) 122 PLR 663 : (1999) 2 RCR(Civil) 321
Land Acquisition Act, 1894 — Section 23
High Courts19 Nov 1998Dismissed
State of Haryana Vs Jit Ram
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 653 : (1999) 121 PLR 385 : (1999) 2 RCR(Civil) 73
Limitation (Amendment) Act, 1903 — Section 5
High Courts19 Nov 1998Allowed
Raj Rani Vs Jamuna Devi
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 185 : (1999) 121 PLR 391 : (1999) 2 RCR(Civil) 418
Evidence Act, 1872 — Section 65
High Courts19 Nov 1998
Harwant Singh Vs Smt. Guro and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 393 : (1999) 2 RCR(Civil) 419
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Nov 1998
Kulwant Singh Vs Kuldip Singh Bhattal and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 387 : (1999) 2 RCR(Civil) 416
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts19 Nov 1998
Ravinder Kaur @ Pammi Vs Makhan Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 389 : (1999) 2 RCR(Civil) 417
Hindu Marriage Act, 1955 — Section 24
High Courts19 Nov 1998
Narinder Singh Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 401 : (1999) 1 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(2)
High Courts19 Nov 1998Allowed
Mehar Vs Yash Pal and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 403 : (1999) 2 RCR(Civil) 441
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Nov 1998
National Insurance Company Ltd. Vs Dashrath Bhai
Punjab And Haryana At Chandigarh · (2000) 2 ACC 132 : (1999) 1 RCR(Civil) 659
Motor Vehicles Act, 1939 — Section 110A
High Courts19 Nov 1998
Ajmer Singh Vs Virender Singh alias Shiv Kumar
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 130 : (1999) 1 CurLJ 606 : (1999) 2 ICC 175 : (1999) 1 LLR 415 : (1999) 1 PLJ 29 : (1999) 1 PLR 296 : (1999) 1 RCR(Civil) 699
High Courts18 Nov 1998
Munish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 7
High Courts18 Nov 1998
Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 596
High Courts18 Nov 1998
Chanchal Singh Vs Sujan Singh
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 171 : (1999) 1 RCR(Criminal) 486
High Courts18 Nov 1998
Ved Parkash alias Ved Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 9
High Courts18 Nov 1998
N.S.Tiwana Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 499 : (1999) 1 RCR(Criminal) 463
High Courts18 Nov 1998Allowed
B.S. Rana Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 490
Air Force Pension Regulations, 1961 — Regulation 153