High Courts22 Jul 1999Dismissed
Ashok Kumar Vs Santosh Kumari
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 239 : (2000) 1 DMC 129 : (2000) 1 RCR(Civil) 410
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,139 of 4,612
High Courts22 Jul 1999Dismissed
Chhittar Singh and Another Vs Siri Dev and Another
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 15 : (2000) 124 PLR 378 : (2000) 2 RCR(Civil) 684
High Courts22 Jul 1999Dismissed
Rama Cotton Rice and Dall Mills Vs Chanan Dass and Sons
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 469 : (1999) 123 PLR 566 : (2000) 1 RCR(Civil) 142
Limitation Act, 1963 — Section 18
High Courts22 Jul 1999
Ishwar Deyal and Another Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 578
Limitation Act, 1963 — Section 5
High Courts22 Jul 1999Dismissed
Ashok Kumar Vs Smt. Santosh Kumari
Punjab And Haryana At Chandigarh · (1999) 123 PLR 262
Hindu Marriage Act, 1955 — Section 24
High Courts21 Jul 1999
Smt. Mehar Kaur Vs Sukhcharan Singh
Punjab And Haryana At Chandigarh · (1999) 07 P&H CK 0156
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 20(5)
High Courts21 Jul 1999Dismissed
Kailash Chander Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 616 : (2000) 124 PLR 367 : (2000) 2 RCR(Civil) 683
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 39
High Courts21 Jul 1999Dismissed
Inderjit Kaur @ Jagir Kaur Vs Bhag Singh and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 13 : (2000) 125 PLR 271 : (2000) 1 RCR(Civil) 102
High Courts21 Jul 1999
State of Punjab Vs Hukam Singh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 401
High Courts21 Jul 1999
Pala Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 468 : (1999) 4 RCR(Criminal) 45
High Courts21 Jul 1999
Bishan Singh Vs Banta Singh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 364
High Courts21 Jul 1999
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (2000) 241 ITR 81 : (1999) 123 PLR 548
Income Tax Act, 1961 — Section 147, 148, 148(2), 254(4), 256(2)
High Courts21 Jul 1999
State of Punjab and others Vs The P.O. Sales Tax Tribunal and another
Punjab And Haryana At Chandigarh · (1999) 07 P&H CK 0051
Punjab General Sales Tax Act, 1948 — Section 21, 21A, 22
High Courts21 Jul 1999Allowed
Municipal Committee Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 2000 P&H 24 : (2000) 1 ILR (P&H) 174 : (1999) 123 PLR 759 : (1999) 4 RCR(Civil) 53
Haryana Municipal Act, 1973 — Section 203, 205(5)
High Courts21 Jul 1999
Commissioner of Income Tax Vs Pearl Mech. Engineering and Foundry Works (P.) Ltd.
Punjab And Haryana At Chandigarh · (2000) 241 ITR 81 : (1999) 123 PLR 548
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2)
High Courts21 Jul 1999
Pawan Sachdeva Vs State (U.T., Chandigarh)
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 104 : (1999) 4 RCR(Criminal) 642
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 471
High Courts21 Jul 1999
Virender Pal, MLA Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 729
High Courts20 Jul 1999Allowed
Gursharan Singh Vs M/s Varinder Kumar Surinder Mohan
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 90
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2)
High Courts20 Jul 1999Allowed
Pt. Rama Kant Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 535 : (1999) 2 RCR(Rent) 499
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts20 Jul 1999Allowed
Bishan Sarup Vs Khushi Ram and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 265 : (1999) 2 RCR(Rent) 516
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13