High Courts28 Jul 1999
Harpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 07 P&H CK 0115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,137 of 4,612
High Courts28 Jul 1999
Gurnam Kaur through LRs Vs State of Haryana through Land Acquisition Collector, Ambala
Punjab And Haryana At Chandigarh · (2000) 4 ICC 672 : (2000) 2 RCR(Civil) 462
High Courts28 Jul 1999
Smt. Ram Kaur Vs General Public
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 17
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jul 1999Allowed
Kulwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 241 : (2000) 1 RCR(Civil) 150
High Courts27 Jul 1999Dismissed
Atma Ram Vs Banarsi Lal and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 534 : (1999) 2 RCR(Rent) 495
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts27 Jul 1999
COMMISSIONER OF INCOME TAX Vs OSWAL WOOLLEN MILLS LTD. HIGH COURT OF PUNJAB and HARYANA
Punjab And Haryana At Chandigarh · (1999) 157 CTR 62
Income Tax Act, 1961 — Section 147, 148, 256, 269D, 269F
High Courts27 Jul 1999Allowed
District Khadi Gram Udyog Karya Karta Sangh Vs Ved Parkash
Punjab And Haryana At Chandigarh · AIR 2000 P&H 57 : (1999) 123 PLR 538 : (1999) 2 RCR(Rent) 325
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 9
High Courts27 Jul 1999
Shangara Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 437 : (2000) 1 RCR(Criminal) 123
High Courts27 Jul 1999
Naresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 844 : (2000) 1 RCR(Criminal) 547
High Courts27 Jul 1999
Megh Nath Bansal Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 415
High Courts27 Jul 1999
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 522 : (2000) DCR 370 : (1999) 4 RCR(Criminal) 469
High Courts27 Jul 1999
Roshan Vs Babu Khan
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 746 : (2000) 1 RCR(Criminal) 302
High Courts27 Jul 1999Allowed
Ram Sarup, Sarpanch, Gram Panchayat and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 535 : (2000) 1 RCR(Civil) 161
Haryana Panchayati Raj Act, 1994 — Section 177(2)
High Courts27 Jul 1999Dismissed
Ram Kumar (Died) through his L.Rs. and Others Vs Bajrang Dass and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 277 : (1999) 2 RCR(Rent) 504
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts27 Jul 1999Dismissed
Parkash Singh Vs Smt. Chhiodo
Punjab And Haryana At Chandigarh · (1999) 123 PLR 693 : (1999) 4 RCR(Civil) 115
Limitation Act, 1963 — Section 5
High Courts27 Jul 1999Allowed
Jai Narain Singh Vs Haryana State Social Welfare Advisory Board
Punjab And Haryana At Chandigarh · (1999) 123 PLR 694
Constitution of India, 1950 — Article 226
High Courts26 Jul 1999Allowed
Hari Chand Vs Avtar Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 399 : (1999) 123 PLR 739 : (1999) 4 RCR(Civil) 123
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jul 1999Dismissed
Gurdial Singh Vs Gulshan Kumar
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 460 : (1999) 123 PLR 381 : (1999) 4 RCR(Civil) 127
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts26 Jul 1999Allowed
Anju Bala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 500
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts26 Jul 1999
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Criminal) 713