CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,135 of 4,612

High Courts03 Aug 1999Allowed

Umrao Vs Smt. Minu @ Manju and Others

Punjab And Haryana At Chandigarh · AIR 2000 P&H 36 : (2000) 125 PLR 96 : (1999) 2 RCR(Rent) 320

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
Read judgment
High Courts03 Aug 1999Allowed

Smt. Chhoti Vs Sartu and Others

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 365 : (1999) 123 PLR 561 : (2000) 1 RCR(Civil) 124

Civil Procedure Code, 1908 (CPC) — Section 151, 35(B)
Read judgment
High Courts03 Aug 1999Allowed

Smt. Santosh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 2000 P&H 19 : (1999) 123 PLR 397 : (1999) 4 RCR(Civil) 129

Constitution of India, 1950 — Article 226Punjab Municipal Corporation Act, 1976 — Section 269
Read judgment
High Courts01 Aug 1999

Chhajju Ram Vs Punjab National Bank

Punjab And Haryana At Chandigarh · (1999) 123 PLR 327 : (1999) 4 RCR(Civil) 700

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31, 7(1)
Read judgment