High Courts10 Aug 1999
Nand Lal Badri Dass Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 388 : (1999) 4 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Section 115, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,133 of 4,612
High Courts10 Aug 1999Dismissed
Jalal Masih Vs Hanifa
Punjab And Haryana At Chandigarh · (1999) 123 PLR 624 : (2000) 1 RCR(Rent) 435
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(3)
High Courts10 Aug 1999
Food Corporation of India Vs Brij Lal Bharat Bhushan
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 538 : (1999) 123 PLR 658 : (2000) 1 RCR(Civil) 187
Arbitration Act, 1940 — Section 8
High Courts10 Aug 1999
Oswal Spinning and Weaving Mills Ltd. Vs Kansal Fibres Ltd. and others
Punjab And Haryana At Chandigarh · (1999) 08 P&H CK 0093
Companies Act, 1956 — Section 433, 434, 439
High Courts10 Aug 1999
Official Liquidator, Ravindra Pharmaceutical (P.) Ltd. Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · (1999) 98 CompCas 683 : (2000) 84 FLR 538
Companies Act, 1956 — Section 446, 446(1), 529, 529(1), 529A
High Courts10 Aug 1999
Om Parkash Malhotra Vs Chand Rani
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 112
High Courts10 Aug 1999Dismissed
Mohinder Kaur Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2000) 124 PLR 199 : (1999) 2 RCR(Rent) 262
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
High Courts10 Aug 1999Allowed
Chanderwati and Another Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2000) 124 PLR 162 : (2000) 1 RCR(Rent) 432
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15, 15(1), 2
High Courts10 Aug 1999Allowed
Piaro Bai Vs Kartar Singh
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 447
High Courts10 Aug 1999
State of Haryana Vs Tej Ram
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 447
High Courts09 Aug 1999Dismissed
Smt. Melo Rani Vs Dalip Singh and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 564 : (2000) 1 RCR(Civil) 384
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts09 Aug 1999Dismissed
Mange Ram Vs Kirori Mal Jai Bhagwan and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 154 : (1999) 2 RCR(Rent) 598
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(1), 15, 15(6)
High Courts09 Aug 1999
Jai Kaur (died) Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 ICC 286 : (2000) 2 LJR 153 : (2000) 2 RCR(Civil) 33
High Courts09 Aug 1999Dismissed
Dharambir Vs Mansa Ram
Punjab And Haryana At Chandigarh · (1999) 123 PLR 664 : (1999) 2 RCR(Rent) 287
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 4Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 15(6)
High Courts06 Aug 1999
Assa Nand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 95 : (2000) 2 RCR(Criminal) 348
High Courts06 Aug 1999
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 729 : (2000) 1 RCR(Criminal) 256
High Courts06 Aug 1999
Chela Ram and Others Vs Parshotam Lal and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 297
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts06 Aug 1999Dismissed
Chela Ram and Others Vs Purshotam Lal and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 314 : (1999) 2 RCR(Rent) 222
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12
High Courts06 Aug 1999Allowed
Smt. Raj Rani Vs Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 323 : (1999) 2 RCR(Rent) 384
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Evidence Act, 1872 — Section 114
High Courts06 Aug 1999Dismissed
Lakhvinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 300
Punjab Municipal Act, 1911 — Section 232