High Courts15 Jul 1999Dismissed
Phool Chand Vs Dhuli Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 366 : (2000) 1 RCR(Civil) 189
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,141 of 4,612
High Courts15 Jul 1999Allowed
Surinder Kumar Mittal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 199
High Courts15 Jul 1999
Om Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 562 : (2000) 1 RCR(Criminal) 232
High Courts15 Jul 1999Dismissed
Ajaib Singh Takhar and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 512
Constitution of India, 1950 — Article 226
High Courts15 Jul 1999
Gram Panchayat Beas Block Rayya Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 ICC 690 : (1999) 2 PLJ 163 : (1999) 4 RCR(Civil) 478
High Courts15 Jul 1999
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 583 : (1999) 4 RCR(Criminal) 744
High Courts14 Jul 1999
Dilbag Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 462 : (1999) 4 RCR(Criminal) 16
High Courts14 Jul 1999
Lachhman Dass Papreja Vs Sunil Singhal
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 268 : (1999) 4 Crimes 447 : (1999) ISJ 620 : (1999) 4 RCR(Criminal) 488
High Courts14 Jul 1999
Avtar Kaur Vs Banta (died) through LRs.
Punjab And Haryana At Chandigarh · (1999) 4 ICC 326 : (2000) 1 RCR(Civil) 497
High Courts14 Jul 1999
Shiv Dev Singh Vs Senior Superintendent of Police, Batala
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 675 : (1999) 3 RCR(Criminal) 574
High Courts13 Jul 1999Dismissed
Yoginder Mohan Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2000) 124 PLR 738
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4, 4(2), 4(3)
High Courts13 Jul 1999
M/s. Whirlpool of India Ltd., Faridabad Vs Presiding Officer, Labour Court No. 1, Faridabad, Haryana and others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 36 : (2000) 1 LLJ 1177 : (1999) 123 PLR 800
Industrial Disputes Act, 1947 — Section 10, 12, 33C
High Courts13 Jul 1999
Chhaju Ram (dead) Vs Badhawa Ram
Punjab And Haryana At Chandigarh · (1999) 4 ICC 321 : (2000) 1 RCR(Civil) 292
High Courts13 Jul 1999
Kalyan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 139 : (1999) 4 RCR(Criminal) 798
High Courts13 Jul 1999
Dharmpal Jindal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 07 P&H CK 0090
Haryana Municipal Act, 1973 — Section 21(3), 9(3)
High Courts13 Jul 1999
Rajinder Kumar Vs Haryana Vidyut Parsaran Nigam Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Civil) 197
High Courts13 Jul 1999Dismissed
Shri Sardari Lal Vs Shri Hari Kishan and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 371 : (1999) 2 RCR(Rent) 515
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts13 Jul 1999Allowed
Surjit Singh, Ex. Hav. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1999) 123 PLR 274
Casualty Pensionary Awards Entitlement (Amendment) Rules, 1987 — Rule 15Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14
High Courts13 Jul 1999Dismissed
Union of India Vs Veer Kaur and others
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 32
Land Acquisition Act, 1894 — Section 4
High Courts13 Jul 1999
Madan Lal (Deceased) through L.Rs. Vs Nand Lal
Punjab And Haryana At Chandigarh · (1999) 123 PLR 385 : (1999) 2 RCR(Rent) 565
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)Expansion Act, 1949 — Section 13(2)