High Courts03 Feb 2000Dismissed
Dalip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 185 : (2000) 2 RCR(Civil) 522
Land Acquisition Act, 1894 — Section 23, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,091 of 4,612
High Courts02 Feb 2000Dismissed
Bhagwan Ram and Another Vs Brij Lal and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 49 : (2000) 2 RCR(Civil) 349
Punjab Land Revenue Act, 1887 — Section 111, 123
High Courts02 Feb 2000Dismissed
State of Haryana Vs Satish Chander
Punjab And Haryana At Chandigarh · (2000) 126 PLR 690
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts02 Feb 2000Dismissed
Udey Paul Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 492 : (2000) 125 PLR 220 : (2000) 3 RCR(Civil) 105
Civil Procedure Code, 1908 (CPC) — Section 115, 35B
High Courts02 Feb 2000Allowed
Shingara Chand and Others Vs Punjab Water Supply and Sewarage Board and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 570
Constitution of India, 1950 — Article 14, 16
High Courts01 Feb 2000Dismissed
Duli Chand Vs Mahabir and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 81 : (2000) 4 RCR(Civil) 176
High Courts01 Feb 2000Dismissed
Gulzar Kaur Vs Bara Singh
Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0119
High Courts01 Feb 2000
Mr. Sadhu Singh and Others Vs Gurdev Kaur and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 510
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Feb 2000
Laj Dass Vs Parkash Muni, Chela Swami Shankra Nand Ji and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 404
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts01 Feb 2000Allowed
Rajinder Singh and Another Vs Subedar Hari Singh and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 257 : (2000) 2 CivCC 571 : (2000) 125 PLR 441
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AEvidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts01 Feb 2000
Shiv Kumar Kapoor Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 PLJ 537 : (2002) 2 RCR(Civil) 13 : (2002) 1 RCR(Civil) 342
High Courts01 Feb 2000
Tek Chand Vs Harbhajan Chand
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 337
High Courts01 Feb 2000
M/s. Mehendra Road Lines, Palwal Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 52
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Feb 2000Allowed
Sudarshan Lal (Died) through his L.Rs. Vs Shrimati Bhushan Sehgal and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 419 : (2000) 2 RCR(Rent) 36
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts31 Jan 2000Allowed
Rupan Deol Bajaj Vs Sukhwant Kaur
Punjab And Haryana At Chandigarh · (2000) 126 PLR 410 : (2000) 3 RCR(Civil) 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts31 Jan 2000Dismissed
Sohan Singh and Another Vs Bakhshish Kaur and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 85 : (2000) 125 PLR 555 : (2000) 2 RCR(Civil) 182
High Courts31 Jan 2000
Harnek Singh Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 758
High Courts31 Jan 2000Dismissed
Balwinder Singh Vs Mukhtiar Singh and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 235 : (2000) 3 RCR(Civil) 164
Specific Relief Act, 1963 — Section 6
High Courts31 Jan 2000Dismissed
Duli Chand Vs Om Parkash
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 201 : (2000) 125 PLR 775 : (2000) 2 RCR(Civil) 424 : (2000) 2 RCR(Rent) 1 : (2000) 1 RCR(Rent) 397
Punjab Tenancy Act, 1887 — Section 50
High Courts31 Jan 2000
Union of India Vs Harbans Singh Tuli and Sons Builders (P.) Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 204 : (2000) 2 RCR(Civil) 162
Arbitration Act, 1940 — Section 11, 12, 14, 2, 20Civil Procedure Code, 1908 (CPC) — Section 15, 41Constitution of India, 1950 — Article 136, 142