High Courts09 Feb 2000Allowed
Jatinder Kumar Bhag and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 147 : (2000) 2 ILR (P&H) 112
Punjab Municipal Act, 1911 — Section 229, 78
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,089 of 4,612
High Courts09 Feb 2000
Gurdial Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1)
High Courts09 Feb 2000Allowed
R.K. Mittal Woollen Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 248
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(8), 28A(9)
High Courts09 Feb 2000Dismissed
Raghubir Vs Kesho Ram and others
Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Feb 2000Allowed
Ishwar Singh Vs Umraowati and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 116 : (2000) 126 PLR 587 : (2000) 2 RCR(Civil) 582
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts08 Feb 2000
Om Partap Vs Chuhria Ram
Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Land Revenue Act, 1887 — Section 44
High Courts08 Feb 2000Allowed
Karnail Singh Vs Gurdev Singh Balwant Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 12
High Courts08 Feb 2000Dismissed
Bhartiya Khadya Nigam Cooperative L and C Society Limited Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 110
Constitution of India, 1950 — Article 12, 14, 16
High Courts08 Feb 2000
Director, P.G.I., Chandigarh Vs Nand Kishore Sharma and another
Punjab And Haryana At Chandigarh · (2001) 1 LLJ 114 : (2000) 125 PLR 598
Industrial Disputes Act, 1947 — Section 33C(2), 9A
High Courts08 Feb 2000
Texcon Energies Vs Euro Cotspin Limited and others
Punjab And Haryana At Chandigarh · (2000) 100 CompCas 191
Companies Act, 1956 — Section 433, 439
High Courts08 Feb 2000
Gurmail Singh Vs Tehsildar
Punjab And Haryana At Chandigarh · (2002) 2 LLR 615 : (2002) 1 RCR(Civil) 678
High Courts08 Feb 2000
Raj Kumar and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 3218 : (2000) 1 ILR (P&H) 337 : (2000) 2 RCR(Criminal) 595
Evidence Act, 1872 — Section 3, 32(1)Punjab High Court Rules and Orders — Rule 2Punjab Police Rules, 1934 — Rule 25.21
High Courts08 Feb 2000
Shri Ram Phal Chaudhary Vs Yashu Forests (India) Ltd.
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 25
Companies Act, 1956 — Section 433, 434
High Courts08 Feb 2000
Bhim Raj and Others Vs Jai Bhagwan and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 649 : (2000) 125 PLR 208 : (2000) 3 RCR(Civil) 16
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts08 Feb 2000
Takdir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 4926
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts08 Feb 2000Dismissed
Punam Chand Vs Kailash Chand and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 176
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 13(3), 15(5)
High Courts08 Feb 2000
Rama Petrochemicals Ltd. Vs In Re
Punjab And Haryana At Chandigarh · (2000) 100 CompCas 807
COMPANIES ACT, 1956 — Section 391, 393, 394
High Courts08 Feb 2000
Onkar Vs Sugan Chand
Punjab And Haryana At Chandigarh · (2000) 125 PLR 214
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts08 Feb 2000Allowed
Sh. Nanak Chand and Others Vs Sh. Bal Kishan
Punjab And Haryana At Chandigarh · (2000) 125 PLR 388
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15
High Courts08 Feb 2000Allowed
Tilak Raj Vs Smt. Sumitra Devi
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 318 : (2000) 3 RCR(Civil) 111