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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,090 of 4,612

High Courts08 Feb 2000Dismissed

Jagdish Rai Chandna Vs Swaran Dass

Punjab And Haryana At Chandigarh · (2000) 125 PLR 204 : (2000) 1 RCR(Rent) 373

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 13(3), 15
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High Courts07 Feb 2000Allowed

Udey Ram Vs Ram Kishan

Punjab And Haryana At Chandigarh · (2000) 2 CivCC 364 : (2000) 125 PLR 179

Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 2(5)
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High Courts03 Feb 2000Allowed

Balwinder Singh Vs Raj Rani and Another

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 705 : (2001) 1 DMC 427 : (2000) 3 RCR(Civil) 399

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AHindu Marriage Act, 1955 — Section 13B
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High Courts03 Feb 2000Dismissed

Gurman Singh Vs Lal Singh

Punjab And Haryana At Chandigarh · (2000) 126 PLR 7 : (2000) 2 RCR(Civil) 232

Punjab Panchayat Election Rules, 1994 — Rule 53Punjab State Election Commission Act, 1994 — Section 76, 81
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