High Courts01 Nov 2000
Narinder Kaur Vs Varjinder Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 470
Civil Procedure Code, 1908 (CPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 406, 494, 498
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,029 of 4,612
High Courts01 Nov 2000
Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 597
Criminal Procedure Code, 1973 (CrPC) — Section 401, 421, 441, 445, 446Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts01 Nov 2000
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 DMC 684 : (2001) 1 RCR(Criminal) 357
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304 B, 498 A
High Courts01 Nov 2000
Ram Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 36
High Courts01 Nov 2000
Sanjeev Kumar Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0072
Industrial Disputes Act, 1947 — Section 2
High Courts01 Nov 2000
Des Raj Vs Thapar Institute of Engineering and Technology
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0068
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 2000Allowed
Sanjeev Kumar Gupta Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2001) 89 FLR 483 : (2001) 2 ILR (P&H) 27 : (2001) 2 LLJ 35
Industrial Disputes Act, 1947 — Section 2
High Courts01 Nov 2000
Ram Sarup Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 486
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Oct 2000
Commissioner of Income Tax Vs Nitin Kumar
Punjab And Haryana At Chandigarh · (2001) 167 CTR 433 : (2001) 248 ITR 478 : (2001) 118 TAXMAN 651
Income Tax Act, 1961 — Section 143(1), 148, 260A, 69
High Courts31 Oct 2000
Anil Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0143
Constitution of India, 1950 — Article 226
High Courts31 Oct 2000
Wazir Singh Vs Managing Director, M/s Tarn Taran Co-op. Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0141
Industrial Disputes Act, 1947 — Section 2, 25
High Courts31 Oct 2000
Nand Kishore Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0140
Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2000
Gurbachan Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2002) 1 ACC 666 : (2002) ACJ 666 : (2001) 1 RCR(Civil) 307
High Courts31 Oct 2000
Rajender Kumar Saini Vs Municipal Committee, Hisar
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 82 : (2001) 128 PLR 657 : (2001) 1 RCR(Civil) 305
High Courts31 Oct 2000Dismissed
Rajinder Kumar Saini Vs Municipal Committee, Hisar
Punjab And Haryana At Chandigarh · (2001) 128 PLR 657
High Courts31 Oct 2000
Ex. Signalman Surinder Pal Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0105
Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2000
Jaswinder Kaur Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (2001) 2 DMC 263
Hindu Marriage Act, 1955 — Section 13(1), 13B
High Courts31 Oct 2000Dismissed
Chief Administrator, Haryana Urban Development Authority Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 12
Industrial Disputes Act, 1947 — Section 25F
High Courts31 Oct 2000
The Bahadurpur Cooperative Agricultural Service Society Limited Vs The Persiding Officer, Labour Court, Bhatinda
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0090
Constitution of India, 1950 — Article 14, 226
High Courts31 Oct 2000Partly Allowed
Surjit Singh Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 333(2)
Industrial Disputes Act, 1947 — Section 10