High Courts31 Oct 2000
Gurcharanjeet, Committee Executive Member, Environment and Health Protection Society Vs S.K.Tuteja
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 396
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,030 of 4,612
High Courts31 Oct 2000
Ghyanshyam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 371 : (2000) 4 RCR(Criminal) 771
High Courts31 Oct 2000
Bhupinder Singh Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0041
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 13(A)
High Courts31 Oct 2000
Kaithal Co-operative Sugar Mills Ltd. Vs Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0037
Industrial Disputes Act, 1947 — Section 11, 25
High Courts31 Oct 2000
Ram Kishore Malik Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0026
Constitution of India, 1950 — Article 226
High Courts31 Oct 2000
Commissioner of Income Tax Vs Satinder Kumar
Punjab And Haryana At Chandigarh · (2001) 169 CTR 325 : (2001) 250 ITR 484 : (2002) 120 TAXMAN 470
Income Tax Act, 1961 — Section 143(1), 148, 260A, 69
High Courts31 Oct 2000
Paras Rice Mills, Dharam Paul, Vishwa Pal and Paras Cold Storage and Ice Factory and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2001) 248 ITR 353
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 132, 132(1), 132(10), 132(12), 132(1A)
High Courts31 Oct 2000
Grover Nursing Home Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (2001) 167 CTR 509 : (2001) 248 ITR 493
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131(1), 132(1), 139, 142(1), 143(1)
High Courts31 Oct 2000
Ram Raj Vs Presiding Officer, Labour Court, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0009
Industrial Disputes Act, 1947 — Section 33(2)
High Courts31 Oct 2000Dismissed
Commissioner of Income Tax Vs M.M. Rice Mills
Punjab And Haryana At Chandigarh · (2002) 253 ITR 17
Income Tax Act, 1961 — Section 145, 145(1), 260A, 271(1)
High Courts30 Oct 2000
Vishal Vs Guru Jambheshwar University, Hissar
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0139
Constitution of India, 1950 — Article 226
High Courts30 Oct 2000
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 344
High Courts30 Oct 2000
Haryana State Electricity Board Vs M/s. Bhupindra Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 422
Arbitration Act, 1940 — Section 34
High Courts30 Oct 2000
Ghulla Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0035
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts30 Oct 2000
State of Punjab Vs Jagan Singh Jagan Singh Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0025
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts30 Oct 2000
State of Punjab Vs Hansa Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 775
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 2000
Balraj Malhotra Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 339
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 38 Rule 5, Order 39 Rule 5, 115
High Courts30 Oct 2000
M/s. Super Industrial Corporation Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 489
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Oct 2000Dismissed
Executive Engineer Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0008
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts20 Oct 2000
Ram Dyal Pahuja Vs Punjab State Leather Development Corporation
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0136
Constitution of India, 1950 — Article 14, 226, 311, 311, 311(2)Punjab State Leather Development Corporation Ltd. Service (Amendment) Rules, 1997 — Rule 1.4.1, 1.4.11, 1.4.3, 1.4.8, 10