High Courts06 Nov 2000
Union Territory, Chandigarh Vs The Presiding Officer and another
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0192
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,027 of 4,612
High Courts06 Nov 2000
Resham Kaur Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2001) ACJ 1976 : (2001) 1 RCR(Civil) 340
High Courts06 Nov 2000
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 465 : (2000) 4 RCR(Criminal) 767
High Courts06 Nov 2000
Braham Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 515 : (2000) 4 RCR(Criminal) 673
High Courts03 Nov 2000
Mohan Lal Ex-Havildar Vs The Union of India
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0219
Constitution of India, 1950 — Article 226, 227Pension Regulations — Rule 17
High Courts03 Nov 2000
State of Punjab Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0207
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 16.21, 16.24(1)
High Courts03 Nov 2000Dismissed
Union of India (UOI) Vs Kishan Singh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0206
Fundamental Rules — Rule 56(j)(ii)
High Courts03 Nov 2000
Ram Sarup Goyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 155
Arbitration Act, 1940 — Section 32
High Courts03 Nov 2000
Agricultural Engineering Mazdoor Union Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0193
Constitution of India, 1950 — Article 226
High Courts03 Nov 2000
Jaipal Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0182
Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 2000
Punjab Housing Development Board Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 216
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Nov 2000
Chameli and Others Vs Mukesh and Others
Punjab And Haryana At Chandigarh · (2002) 3 ACC 650
Motor Vehicles Act, 1988 — Section 165, 2, 95
High Courts03 Nov 2000
S.K. Arora, Assistant Engineer, Punjab State Agricultrual Marketing Board, Ferozepur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0160
Constitution of India, 1950 — Article 226, 227, 311(2)Punjab Agricultural Produce Markets Act, 1961 — Section 30, 33, 42
High Courts03 Nov 2000
Dev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 313
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)
High Courts03 Nov 2000
B.P. Dhandha Vs Ram Saran Bhatia
Punjab And Haryana At Chandigarh · (2002) 1 PLJ 106 : (2002) 3 RCR(Civil) 596
High Courts03 Nov 2000
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 452 : (2000) 4 RCR(Criminal) 624
High Courts03 Nov 2000Allowed
Smt. Chameli and Others Vs Mukesh and Others
Punjab And Haryana At Chandigarh · (2002) 3 ACC 650 : (2002) ACJ 1344 : AIR 2001 P&H 123
Motor Vehicles Act, 1988 — Section 165, 2(28), 2(44)
High Courts03 Nov 2000Allowed
Ashwani Kaushal Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0102
Constitution of India, 1950 — Article 226
High Courts03 Nov 2000
Inder Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 247
Punjab New Capital (Periphery) Control Act, 1952 — Section 11, 11(1), 12, 12(2), 5
High Courts03 Nov 2000
Kamal Kant Vs Jain Mandir Parath Nath
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0085
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13, Order 9 Rule 7Land Acquisition Act, 1894 — Section 4