High Courts15 Nov 2000Dismissed
Swaran Singh and others Vs Financial Commissioner (Appeal-1), Punjab and others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 263
Punjab Security of Land Tenures Act, 1953 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,023 of 4,612
High Courts15 Nov 2000
Ajit Prasad Jain Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 233
Arbitration and Conciliation Act, 1996 — Section 11(6)Constitution of India, 1950 — Article 227
High Courts15 Nov 2000
Bharat Petroleum Corporation Limited Vs Prem Chand
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 659 : (2001) 3 RCR(Civil) 80 : (2001) 1 RCR(Civil) 710
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 8Essential Commodities Act, 1955 — Section 7
High Courts15 Nov 2000
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 657
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts15 Nov 2000Partly Allowed
State of Haryana Vs Satbir Singh and Another
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 30
High Courts15 Nov 2000
Bibi Jagir Kaur Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 521 : (2000) 4 RCR(Criminal) 755
High Courts15 Nov 2000
Jaspal Kaur Vs Mander Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 394
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts15 Nov 2000
Sandeep Singh Vs Haryana School Education Board
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0097
Haryana School Education Board Matriculation Examination Regulations — Regulation 8
High Courts15 Nov 2000
Premwati Vs Punjab and Sind Bank and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 642
High Courts15 Nov 2000
Amit Kumar Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0019
Constitution of India, 1950 — Article 226, 227Punjab University Act, 1947 — Section 31Punjab University Regulations — Regulation 4.2
High Courts15 Nov 2000Dismissed
State of Haryana Vs Pals and Kins (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0016
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 7
High Courts15 Nov 2000Dismissed
Malkiat Chand Vs Appellate Authority, Addl. District Judge, Jalandhar
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 138
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 13
High Courts15 Nov 2000Dismissed
Rattan Lal Vs Ram Chander Bainda
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 759
Constitution of India, 1950 — Article 174(2)Representation of the People Act, 1951 — Section 7, 9
High Courts15 Nov 2000
State of Haryana Vs Pals and Kins (India) Pvt.Ltd.
Punjab And Haryana At Chandigarh · (2001) 3 LJR 126 : (2001) 1 PLJ 345 : (2001) 2 PLR 789 : (2001) 4 RCR(Civil) 769
High Courts15 Nov 2000
Lal Chand Singla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0006
Constitution of India, 1950 — Article 14, 16
High Courts14 Nov 2000
Onkar Nath and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0223
Constitution of India, 1950 — Article 226, 227Punjab Civil Services (Revised Pay) Rules, 1988 — Rule 8
High Courts14 Nov 2000
Siri Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0218
Constitution of India, 1950 — Article 14, 16
High Courts14 Nov 2000
Arun Kumar Vs Guru Jambheshwar University
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0209
Constitution of India, 1950 — Article 226
High Courts14 Nov 2000
Subhash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 353
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 376, 506
High Courts14 Nov 2000Allowed
Haryana State Electricity Board Vs Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0058
Industrial Disputes Act, 1947 — Section 2, 25F