High Courts14 Nov 2000Dismissed
Lal Chand Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 209
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,024 of 4,612
High Courts14 Nov 2000
Commissioner of Income Tax Vs K.D. Prabhakar
Punjab And Haryana At Chandigarh · (2001) 249 ITR 299
Income Tax Act, 1961 — Section 139, 139(8), 143, 143(3), 147
High Courts13 Nov 2000Dismissed
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 724
High Courts13 Nov 2000Allowed
Vir Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 354
Land Acquisition Act, 1894 — Section 23Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
High Courts13 Nov 2000
Ex-Sergeant Nachhatar Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0191
Constitution of India, 1950 — Article 226, 227
High Courts13 Nov 2000
Sanjay Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 355
Constitution of India, 1950 — Article 14Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 15Haryana Urban Development Authority Act, 1977 — Section 15, 15(3), 38, 54
High Courts13 Nov 2000
Monika Vs Madhu Jain
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 42
Criminal Procedure Code, 1973 (CrPC) — Section 242(2), 245(2), 313, 482
High Courts13 Nov 2000
Sunil Dagar Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0098
Constitution of India, 1950 — Article 226
High Courts13 Nov 2000
Balak Ram Vs Presiding Officer, Labour Court, Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0091
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 2, 25
High Courts13 Nov 2000
Ram Singh Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 477
Constitution of India, 1950 — Article 226
High Courts13 Nov 2000
Anjali Verma Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 449
Constitution of India, 1950 — Article 14, 16, 226
High Courts13 Nov 2000Dismissed
Ferozabad New Bharat Fish Farming Co-operative Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0057
Constitution of India, 1950 — Article 226Fisheries Act, 1897 — Section 6Punjab Fisheries Act, 1914 — Section 3
High Courts13 Nov 2000Dismissed
New India Assurance Co. Ltd. and Others Vs Malkit Kaur and Others
Punjab And Haryana At Chandigarh · (2001) 2 ACC 755 : (2002) ACJ 612
Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts13 Nov 2000
Rajinder Kaur Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 256 : (2001) 1 RCR(Civil) 502
Constitution of India, 1950 — Article 226
High Courts13 Nov 2000
Mohammed Tayyaib Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0029
Constitution of India, 1950 — Article 14, 226
High Courts10 Nov 2000
Commissioner of Income Tax Vs Bhatia Steel Products
Punjab And Haryana At Chandigarh · (2001) 249 ITR 416
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts10 Nov 2000
Jaswinder Kaur Vs New India Assurance Company
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 494
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 166
High Courts10 Nov 2000
Jamni Dass Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 334 : (2001) 1 RCR(Civil) 318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 115 , 151
High Courts10 Nov 2000
Dharam Veer Singh Sayar Vs Army Institute of Law Patiala
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0170
Constitution of India, 1950 — Article 12, 226, 227
High Courts10 Nov 2000
Manohar Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 514 : (2000) 4 RCR(Criminal) 839