High Courts21 Nov 2000
Chief Engineer Vs Reshma Bahadur
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0141
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,021 of 4,612
High Courts21 Nov 2000
Smt. Chand Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2001) 2 ACC 284 : (2001) 2 RCR(Civil) 417
Motor Vehicles Act, 1988 — Section 166
High Courts21 Nov 2000
Jit Ram Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 396
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts21 Nov 2000
Capt. S.K. Duggal Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0040
Constitution of India, 1950 — Article 226
High Courts21 Nov 2000
Bhartu Vs Commissioner, Rohtak Division
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 441
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts20 Nov 2000Dismissed
Surat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0255
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Nov 2000Dismissed
Munshi Ram (retired) Vs Haryana State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 30
Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000 — Rule 3
High Courts20 Nov 2000Allowed
Committee of Management of Gurdwara Sri Guru Arjan Dev Ji, Sector 40, Chandigarh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 28
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
High Courts20 Nov 2000
Smt. Malkhani Vs Commissioner, Rohtak Division
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0252
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12
High Courts20 Nov 2000Dismissed
Eveninder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0233
Constitution of India, 1950 — Article 14, 16, 226
High Courts20 Nov 2000
M/s. Devsons Pvt. Limited Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 591
Motor Vehicles Act, 1988 — Section 166, 6
High Courts20 Nov 2000Allowed
National Insurance Co. Ltd. Vs Murti Devi
Punjab And Haryana At Chandigarh · (2001) ACJ 1820 : (2001) 4 RCR(Civil) 786
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 170
High Courts20 Nov 2000Allowed
Punjab State Electricity Board Vs Kewal Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 686 : (2002) 1 RCR(Civil) 150
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 13A, 18, 4
High Courts20 Nov 2000
Ujjagar Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120
High Courts20 Nov 2000Allowed
Galaxy Plywood Industries (P.) Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 571
Haryana General Sales Tax Act, 1973 — Section 64(2)Haryana General Sales Tax Rules, 1975 — Rule 28B
High Courts20 Nov 2000
P.R.T.C., Patiala Vs Jagan Nath and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 398
High Courts20 Nov 2000
Harinder Singh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0011
Industrial Disputes Act, 1947 — Section 2
High Courts20 Nov 2000
Malkhani Vs Commissioner, Rohtak Division
Punjab And Haryana At Chandigarh · (2001) 2 LJR 812 : (2001) 1 PLJ 259 : (2001) 2 PLR 450 : (2001) 4 RCR(Civil) 25
High Courts17 Nov 2000
Devinder Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0234
Constitution of India, 1950 — Article 226, 227
High Courts17 Nov 2000
Mohan Singh and another Vs Kulwinder Singh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0208
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17