High Courts23 Nov 2000Dismissed
The New India Assurance Company Limited Vs Vidya Devi and others
Punjab And Haryana At Chandigarh · (2001) 2 ACC 266 : (2001) ACJ 1881 : (2001) 4 RCR(Civil) 46
Motor Vehicles Act, 1988 — Section 2(46)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,020 of 4,612
High Courts23 Nov 2000
Baldev Singh and another Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 340
Motor Vehicles Act, 1988 — Section 166
High Courts23 Nov 2000
Hukam Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0066
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34Punjab Civil Services Rules — Rule 7.2, 7.3, 7.3(1), 7.5
High Courts23 Nov 2000
Shanno Arora Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 20
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 15
High Courts23 Nov 2000Dismissed
The New India Assurance Company Ltd. Vs Vide Devil
Punjab And Haryana At Chandigarh · (2001) 2 ACC 266 : (2001) ACJ 1881
Motor Vehicles Act, 1988 — Section 166, 2(46)
High Courts23 Nov 2000Dismissed
Sube Singh Vs Financial Commissioner Revenue, Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 766
Punjab Land Revenue Act, 1887 — Section 116
High Courts22 Nov 2000
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 537
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304, 304
High Courts22 Nov 2000
Puneet Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0142
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 13Succession Act, 1925 — Section 372
High Courts22 Nov 2000
Shingara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 19
High Courts22 Nov 2000
Rajinder Vs State (NCT of Delhi)
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 283
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts22 Nov 2000Allowed
Manjit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 11 : (2002) 4 RCR(Civil) 837
Haryana Urban Development Authority Act, 1977 — Section 7
High Courts22 Nov 2000
M/s. Partap Publications Limited Vs Presiding Officer, Labour Court, U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0074
Constitution of India, 1950 — Article 226
High Courts22 Nov 2000Allowed
Neelam Maan Vs Charanjeet Singh Maan
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 517 : (2001) 2 DMC 308 : (2001) 1 ILR (P&H) 537 : (2001) 4 RCR(Civil) 43
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 10, 10(1), 13, 19
High Courts22 Nov 2000Allowed
Smt. Raj Kumari alias Rajinder Kaur Vs Jasvir Singh alias Bittu
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 17 : (2001) 4 RCR(Civil) 211
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 3
High Courts22 Nov 2000Dismissed
M/s. Whirlpool of India Limited, Faridabad Vs Presiding Officer, Labour Court, Faridabad
Punjab And Haryana At Chandigarh · (2001) 88 FLR 438
Industrial Disputes Act, 1947 — Section 10, 11, 2, 25F
High Courts22 Nov 2000Allowed
Manohar Lal Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 29
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
High Courts22 Nov 2000
Hardip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0005
Constitution of India, 1950 — Article 226
High Courts21 Nov 2000
Roshan Lal Vs Ram Asra Mal
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 264 : (2001) 1 RCR(Civil) 682
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts21 Nov 2000
Haryana State Cooperative Supply and Marketing Federation Limited, Chandigarh Vs Presiding Officer, Labour Court, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0177
Haryana Co-operative Societies Act, 1984 — Section 102, 102Industrial Disputes Act, 1947 — Section 33
High Courts21 Nov 2000
Dr. Prem Chand Vs Raj Roop
Punjab And Haryana At Chandigarh · (2002) 2 ACC 638 : (2001) ACJ 1899 : (2001) 2 RCR(Civil) 416
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337, 338