High Courts28 Nov 2000
Ex. Engineer H.S.A.M. Board Vs Dharam Pal
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 677
Arbitration and Conciliation Act, 1996 — Section 33(1), 34(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,018 of 4,612
High Courts28 Nov 2000
Haryana State Vs Partap Singh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0220
Constitution of India, 1950 — Article 226
High Courts28 Nov 2000
Sunehra Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 499
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2000
The Engineer-in-Chief, Haryana PWD B and R Vs Vidya Devi
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0178
Constitution of India, 1950 — Article 226
High Courts28 Nov 2000
Dhan Bahadur Gurung (Ex 5447052 Rfn) Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0145
Constitution of India, 1950 — Article 226, 227
High Courts28 Nov 2000
Ex-Naik Pritam Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0122
Constitution of India, 1950 — Article 226
High Courts28 Nov 2000
Sonu Vs Sate of Haryana and another
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 751
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 498A
High Courts28 Nov 2000Dismissed
Mela Singh Vs Deputy Commissioner Jalandhar-Cum-Presiding Officer Election Tribunal and Another
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 542
Punjab State Election Commission Act, 1994 — Section 76
High Courts27 Nov 2000
Parveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 12
Constitution of India, 1950 — Article 311Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts27 Nov 2000
State of Haryana Vs Amandeep Singh
Punjab And Haryana At Chandigarh · (2002) ACJ 906 : (2001) 2 RCR(Civil) 1
Motor Vehicles Act, 1988 — Section 166, 173
High Courts27 Nov 2000
Usha Rani Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0199
Constitution of India, 1950 — Article 226
High Courts27 Nov 2000Dismissed
Deputy Controller of Stores Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 STC 670
Constitution of India, 1950 — Article 14, 226Haryana General Sales Tax Act, 1973 — Section 28, 39, 39(1), 39(2), 39(5)Income Tax Act, 1922 — Section 30, 46(1)
High Courts27 Nov 2000
Mehar Singh Vs Presiding Officer, Industiral Tribunal-cum-Labour Court, Panipat
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0187
Industrial Disputes Act, 1947 — Section 10Limitation Act, 1963 — Article 137
High Courts27 Nov 2000
Baldev Singh Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 434
High Courts27 Nov 2000
General Manager, Punjab Roadways, Ropar Vs Swaran Singh, Conductor
Punjab And Haryana At Chandigarh · (2001) 90 FLR 724 : (2001) 2 LLJ 834
Payment of Wages Act, 1936 — Section 15, 15(2), 15(3), 7
High Courts27 Nov 2000
The Gurdaspur Coop. Sugar Mills Vs Dalbir Singh and another
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0183
Industrial Disputes Act, 1947 — Section 25
High Courts27 Nov 2000
Kulwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 819
Motor Vehicles Act, 1988 — Section 166
High Courts27 Nov 2000
New India Assurance Co. Ltd. and Another Vs Partap Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 ACC 393
Motor Vehicles Act, 1988 — Section 149, 163A, 166
High Courts27 Nov 2000
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 LLJ 177 : (2001) 1 RCR(Criminal) 674
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 55
High Courts27 Nov 2000
Daljit Kaur etc. Vs Major Singh and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 435