High Courts25 Jul 2001
Devinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 461
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,957 of 4,612
High Courts25 Jul 2001Allowed
Pirthvi Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 796
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Jul 2001Allowed
ICE 29849 Maj. Anil Kumar Bawa (Retd.) Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0053
Defence Service Army Regulations, 1987 — Regulation 53Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14, 17, 27Pension Regulations for Army, 1961 — Regulation 173, 27(C)
High Courts25 Jul 2001Dismissed
Mittal Belting and Machinery Stores Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2001) 171 CTR 453 : (2001) 171 CTR 451 : (2002) 253 ITR 341 : (2001) 119 TAXMAN 260
High Courts24 Jul 2001Allowed
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 759
Arms Act, 1959 — Section 25, 39Constitution of India, 1950 — Article 166(3)Evidence Act, 1872 — Section 27
High Courts24 Jul 2001Allowed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 781
Criminal Procedure Code, 1973 (CrPC) — Section 389, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27
High Courts24 Jul 2001Dismissed
Madan Lal Vs Smt. Sumitra Devi
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 204 : (2001) 2 RCR(Rent) 212
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 9 Rule 13Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13 , 15
High Courts24 Jul 2001
Commissioner of Income Tax Vs Usha Mathur
Punjab And Haryana At Chandigarh · (2001) 171 CTR 308 : (2001) 252 ITR 179 : (2001) 119 TAXMAN 439
Income Tax Act, 1961 — Section 143, 143(1), 147, 148, 260A
High Courts24 Jul 2001Dismissed
S.D. College Society (Lahore), New Delhi Vs Municipal Council, Ambala Cantt.
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0151
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 4, 7
High Courts24 Jul 2001
Gurbir Singh Vs Jagmohan Singh
Punjab And Haryana At Chandigarh · (2002) 2 LJR 77 : (2001) 2 PLJ 545 : (2001) 4 RCR(Civil) 163
High Courts24 Jul 2001Allowed
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 797
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 135
High Courts24 Jul 2001Allowed
Sneh Lata Vs M/s Swastika Agro Industrial Corporation
Punjab And Haryana At Chandigarh · (2001) CriLJ 4432 : (2001) 4 RCR(Criminal) 253
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 405, 406, 415, 420Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Jul 2001Allowed
M/s Saran Singh Waryam Singh Vs Panna Lal
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 243
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15, 15(5)Evidence Act, 1872 — Section 91, 92, 92(1)Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 2001Dismissed
Mange Ram Vs Ramati
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0043
Hindu Marriage Act, 1955 — Section 13
High Courts24 Jul 2001Dismissed
Commissioner of Income Tax Vs Pardeep Jain
Punjab And Haryana At Chandigarh · (2002) 257 ITR 193
Income Tax Act, 1961 — Section 256(2), 32, 37
High Courts24 Jul 2001
Malik Iron and Steel Rolling Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 126 STC 220
Haryana General Sales Tax Act, 1973 — Section 25, 42, 42(3)
High Courts23 Jul 2001
Sohan Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 172 CTR 436 : (2001) 119 TAXMAN 727
Income Tax Act, 1961 — Section 68
High Courts23 Jul 2001Allowed
Bhupinder Kaur Vs Budh Singh
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0192
High Courts23 Jul 2001Dismissed
Janak Raj Vs Smt. Nirmla Devi
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0191
Penal Code, 1860 (IPC) — Section 34, 406
High Courts23 Jul 2001Dismissed
Shri Sohan Lal Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 256 ITR 659
Income Tax Act, 1961 — Section 68