High Courts08 Jan 2003Dismissed
Ram Chander Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) CriLJ 2461
Criminal Procedure Code, 1973 (CrPC) — Section 321
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,858 of 4,620
High Courts08 Jan 2003
Prabhjot Singh Mulhotra Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500, 501
High Courts08 Jan 2003
Chiranji Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 197
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts08 Jan 2003Dismissed
Assistant Collector, Central Excise Division Vs Ajdesh Kumar alias Jeevan Verma and Badra Dass
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0223
Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85
High Courts08 Jan 2003
Roshan Ali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0215
Penal Code, 1860 (IPC) — Section 409
High Courts08 Jan 2003
Mukhtiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 565
High Courts08 Jan 2003
S.C.Sharma and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 609 : (2003) 1 RCR(Criminal) 788
High Courts08 Jan 2003Dismissed
Mangla Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 335
Haryana General Sales Tax Act, 1973 — Section 25AHaryana General Sales Tax Rules, 1975 — Rule 17A , 17B, 17D, 17G, 17K
High Courts08 Jan 2003
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 443 : (2003) 2 CCJ 35 : (2004) 1 CurLJ 136 : (2003) 2 RCR(Criminal) 831
High Courts08 Jan 2003
Virender Singh @Birender Singh Vs Suresh
Punjab And Haryana At Chandigarh · (2003) 3 LJR 646 : (2004) 1 Marr.LJ 399 : (2003) 3 RCR(Civil) 514
High Courts08 Jan 2003
Resham Singh Vs Kuldip Kaur
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 49 : (2003) 3 LJR 63 : (2003) 3 RCR(Civil) 557
High Courts08 Jan 2003Allowed
Ram Bhaj Jain Vs Brar Rice and General Mills
Punjab And Haryana At Chandigarh · (2003) 2 BC 448 : (2003) 1 CivCC 615 : (2003) 133 PLR 493 : (2003) 1 RCR(Criminal) 683
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jan 2003
Surjit Singh, Harnek Singh, Nirmal Singh, Gurcharan Singh and Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 148, 149, 324, 325, 326
High Courts08 Jan 2003
Gurmail Singh and Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 196
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts08 Jan 2003Allowed
Lajpat Rai Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2)
High Courts08 Jan 2003Dismissed
Dharampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts08 Jan 2003Dismissed
Rajinder Singh Vs State of Punjab and Sukhjinder Kaur
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 494, 498A
High Courts08 Jan 2003Dismissed
Sunir Sharma @ Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0101
Penal Code, 1860 (IPC) — Section 148, 149, 307, 382, 447Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts08 Jan 2003Allowed
Naurata Ram Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0079
Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts08 Jan 2003Allowed
Ramesh Chander Chhaparia Vs The Collector Bhatinda and Others
Punjab And Haryana At Chandigarh · (2004) 121 CompCas 196 : (2003) 134 PLR 137 : (2003) 3 RCR(Civil) 68
Registration Act, 1908 — Section 17