High Courts08 Jan 2003
Sushil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0056
Penal Code, 1860 (IPC) — Section 294, 363, 366, 368, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,859 of 4,620
High Courts08 Jan 2003
Mohinderpal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376
High Courts08 Jan 2003Allowed
Krishan Dev Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 134
Penal Code, 1860 (IPC) — Section 325
High Courts08 Jan 2003Dismissed
Balbir Singh and Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 450
High Courts08 Jan 2003Dismissed
Reval Kumar Vs Amarjeet alias Brij Bala
Punjab And Haryana At Chandigarh · (2003) 135 PLR 550
Hindu Marriage Act, 1955 — Section 13(1)
High Courts08 Jan 2003Dismissed
Dahiya Films Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 227 : (2003) 3 RCR(Civil) 67
Punjab Entertainments Duty Act, 1955 — Section 11(3)
High Courts08 Jan 2003Dismissed
Lachhman Dass Vs Om Parkash (Died) through L.Rs.
Punjab And Haryana At Chandigarh · (2004) 136 PLR 796 : (2003) 3 RCR(Civil) 621 : (2003) 2 RCR(Rent) 204
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
High Courts08 Jan 2003Allowed
Dilbagh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) CriLJ 2466 : (2003) 1 RCR(Criminal) 786
Penal Code, 1860 (IPC) — Section 409
High Courts08 Jan 2003Dismissed
Ram Piari Vs Accountant General Haryana
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 85 : (2004) 136 PLR 631 : (2003) 2 RCR(Rent) 20
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts08 Jan 2003Dismissed
The Punjab Water Supply and Sewerage Board and Another Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 613
Industrial Disputes Act, 1947 — Section 25FPunjab Water Supply and Sewerage Board Act, 1976 — Section 18
High Courts07 Jan 2003Dismissed
Darshan Kaur Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2004) 1 DMC 257 : (2003) 135 PLR 552 : (2003) 3 RCR(Civil) 558
Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Jan 2003Dismissed
Suresh Garg Vs State of Punjab and Food Inspector
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 604
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 7, 9
High Courts07 Jan 2003Dismissed
Surinder Singh Parmar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 108
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 2003
Industrial Cables (India) Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 132 STC 210
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts06 Jan 2003Allowed
Gurcharan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 LLJ 1075 : (2003) 134 PLR 104 : (2003) 1 RCR(Civil) 913
Constitution of India, 1950 — Article 14, 16Punjab Civil Services Rules — Rule 7.3B
High Courts06 Jan 2003Dismissed
State of Haryana Vs Attar Singh and Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 201
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts06 Jan 2003Allowed
Charanjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 110
Constitution of India, 1950 — Article 14, 16
High Courts06 Jan 2003
Lachhman Singh and Kaka Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 148, 302, 34
High Courts06 Jan 2003Dismissed
Raminder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 97 FLR 1145 : (2003) 134 PLR 107
Police Act, 1861 — Section 17
High Courts06 Jan 2003Dismissed
Commissioner of Income Tax Vs Nawanshahar Central Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (2004) 186 CTR 459 : (2003) 263 ITR 320
Income Tax Act, 1961 — Section 80P(2)Trusts Act, 1882 — Section 20